Andhra Pradesh Agricultural Indebtedness (Relief) (Amendment) Act, 1990
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Andhra Pradesh Agricultural Indebtedness (Relief) (Amendment) Act, 1990 2 of 1990 CONTENTS 1. Short Title 2. Amendment Of Section 3 Andhra Pradesh Agricultural Indebtedness (Relief) (Amendment) Act, 1990 2 of 1990 An Act to amend the Andhra Pradesh Agricultural Indebtedness (Relief) Act, 1987. Be it enacted by the Legislative Assembly of the State of Andhra Pradesh in the Forty first Year of the Republic of India, as follows:- 1. Short Title :- This Act may be called the Andhra Pradesh Agricultural Indebtedness (Relief) (Amendment) Act, 1990. 2. Amendment Of Section 3 :- In section 3, of the Andhra Pradesh Agricultural Indebtedness (Relief) Act, 1987(Act 15 of 1987):- (a) in sub-section (1), for the words "the date of such commencement", the expression "the 31st May, 1989" shall be substituted; (b) in sub-section (2), in clause (b) for the words "at the commencement of this Act", the expression "as on the 31st May, 1989" shall be substituted.
Act Metadata
- Title: Andhra Pradesh Agricultural Indebtedness (Relief) (Amendment) Act, 1990
- Type: S
- Subtype: Andhra Pradesh
- Act ID: 13097
- Digitised on: 13 Aug 2025