Andhra Pradesh (Andhra Area) Drugs (Control) Repeal Act, 1986

S Andhra Pradesh 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Andhra Pradesh (Andhra Area) Drugs (Control) Repeal Act, 1986 11 of 1986 [24 April 1986] CONTENTS 1. Short Titles 2. Repeal Of Act Xxx Of 1949 Andhra Pradesh (Andhra Area) Drugs (Control) Repeal Act, 1986 11 of 1986 [24 April 1986] An Act to Repeal the Andhra Pradesh (Andhra Area) Drugs (Control) Act, 1949. Be it enacted by the Legislative Assembly of the State of Andhra Pradesh in the Thirty-seventh Year of the Republic of India as follows :- * Received the assent of the Governor on the 24th April, 1986. For Statement of Objects and Reasons, please see the Andhra Pradesh Gazette, Part IV-A, Extraordinary, dated the 19th August, 1985, at page 2. 1. Short Titles :- This Act may be called the Andhra Pradesh (Andhra Area) Drugs (Control) Repeal Act, 1986. 2. Repeal Of Act Xxx Of 1949 :- The Andhra Pradesh (Andhra Area) Drugs (Control) Act, 1949, is hereby repealed.

Act Metadata
  • Title: Andhra Pradesh (Andhra Area) Drugs (Control) Repeal Act, 1986
  • Type: S
  • Subtype: Andhra Pradesh
  • Act ID: 12944
  • Digitised on: 13 Aug 2025