Andhra Pradesh Appropriation Act, 2007

S Andhra Pradesh 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com ANDHRA PRADESH APPROPRIATION ACT, 2007 9 of 2007 [31st March, 2007] CONTENTS 1. Short title 2 . Appropriation of Rs. 81162,33,00,000 from and out of the Consolidated Fund of the State of Andhra Pradesh for the financial year commencing on the 1st April, 2007 3. Appropriation ANDHRA PRADESH APPROPRIATION ACT, 2007 9 of 2007 [31st March, 2007] An Act to Authorise the payments and Appropriations of Moneys from and out of the Consolidated Fund of the State of Andhra Pradesh for the Services of the Financial Year Commencing on the 1st April, 2007. 1. Short title :- This Act may be called the Andhra Pradesh Appropriation Act, 2007. 2. Appropriation of Rs. 81162,33,00,000 from and out of the Consolidated Fund of the State of Andhra Pradesh for the financial year commencing on the 1st April, 2007 :- The State Government may appropriation from and out of the Consolidated Fund of ther State of Andhra Pradesh, for the financial year commencing on the 1st April, 2007, sum not exceeding eighty one thousand one hundred and sixty two crores, thirty three lakhs rupees, being moneys required to meet:- (a) the grants made by the Andhra Pradesh Legislative Assembly for the year, as set-forth in column (3) of the Schedule; and (b) the expenditure charged on the Consolidated Fund of the State of Andhra Pradesh for the Year, as set-forth in column (4) of the Schedule. 3. Appropriation :- The sums authorized to be appropriated from and out of the Consolidated Fund of the State of Andhra Pradesh by this Act, shall be appropriated for the services and purposes expressed in the Schedule in relation to the said year.

Act Metadata
  • Title: Andhra Pradesh Appropriation Act, 2007
  • Type: S
  • Subtype: Andhra Pradesh
  • Act ID: 13127
  • Digitised on: 13 Aug 2025