Andhra Pradesh Co-Operative Societies (Amendment) Amending Act, 1991
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Andhra Pradesh Co-Operative Societies (Amendment) Amending Act, 1991 16 of 1991 [30 September 1991] CONTENTS 1. Short Title And Commencement 2. Amendment Of Section 4, Act 13 Of 1990 3. Repeal Of Ordinance 8 Of 1991 Andhra Pradesh Co-Operative Societies (Amendment) Amending Act, 1991 16 of 1991 [30 September 1991] An Act to amend the Andhra Pradesh Co-operative Societies (Amendment) Act, 1990. Be it enacted by the Legislative Assembly of the State of Andhra Pradesh in the Forty-second Year of the Republic of India as follows:- 1. Short Title And Commencement :- (1) This Act may be called the Andhra, Pradesh Co-operative Societies (Amendment) Amending Act, 1991. (2) It shall be deemed to have come into force on the 5th June, 1991. 2. Amendment Of Section 4, Act 13 Of 1990 :- In the Andhra Pradesh Co-operative Societies (Amendment) Act, 1990, in Section 4, in sub-section (2) In the proviso for the words " on e year" the words "one year and nine months" shall be substituted. 3. Repeal Of Ordinance 8 Of 1991 :- The Andhra Pradesh Co-operative Societies (Amendment) Amending Ordinance, 1991 is hereby repealed.
Act Metadata
- Title: Andhra Pradesh Co-Operative Societies (Amendment) Amending Act, 1991
- Type: S
- Subtype: Andhra Pradesh
- Act ID: 13201
- Digitised on: 13 Aug 2025