Andhra Pradesh Co-Operative Societies (Second Amendment) Act, 1999

S Andhra Pradesh 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Andhra Pradesh Co-Operative Societies (Second Amendment) Act, 1999 3 of 1999 CONTENTS 1. Short Title And Commencement 2. Amendment Of Section 12A 3. Repeal Of Ordinance 9 Of 1998 Andhra Pradesh Co-Operative Societies (Second Amendment) Act, 1999 3 of 1999 AN ACT FURTHER TO AMEND THE ANDHRA PRADESH CO- OPERATIVE SOCIETIES ACT, 1964 Be it enacted by the Legislative Assembly of the State of Andhra Pradesh in the Forty-ninth Year of the Republic of India, as follows:- * Received the assent of the Governor on the 1-1-1999. For statement of object and reasons please see the Andhra Pradesh Gazette, Part 1V-A, Extraordinary, date 24-11-1998 at page 3. 1. Short Title And Commencement :- (1) This Act may be called the Andhra Pradesh Co-operative societies (Second Amendment) Act, 1999. (2) It shall be deemed to have come into force with effect on and from the 27th September, 1998. 2. Amendment Of Section 12A :- In the Andhra Pradesh Co-operative Societies Act, 1964(Act 7 of 1964), in section 12 A, in sub-section (3) for the words "for a period of two years", the words "for a period of four years", shall be substituted. 3. Repeal Of Ordinance 9 Of 1998 :- The Andhra Pradesh Co-operative Societies (Amendment) Ordinance, 1998 is hereby repealed.

Act Metadata
  • Title: Andhra Pradesh Co-Operative Societies (Second Amendment) Act, 1999
  • Type: S
  • Subtype: Andhra Pradesh
  • Act ID: 13204
  • Digitised on: 13 Aug 2025