Andhra Pradesh Contingency Fund (Amendment) Act, 1980

S Andhra Pradesh 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Andhra Pradesh Contingency Fund (Amendment) Act, 1980 17 of 1980 [10 October 1980] CONTENTS 1. Short Title 2. Amendment Of Section 2 Andhra Pradesh Contingency Fund (Amendment) Act, 1980 17 of 1980 [10 October 1980] An Act further to amend the Andhra Pradesh Contingency Fund Act, 1957. Be it enacted by the Legislature of the State of Andhra Pradesh in the Thirty-first Year of the Republic of India as follows:- * Received the assent of the Governor on the 10th October, 1980. For Statement of Objects and Reasons see Andhra Pradesh Gazette, Extraordinary dated the 23rd September, 1980, Part IV-A. Page 2 1. Short Title :- This Act may be called the Andhra Pradesh Contingency Fund (Amendment) Act, 1980. 2. Amendment Of Section 2 :- In the Andhra Pradesh Contingency Fund Act, 1957( Andhra Pradesh Act IX of 1957), in sub-section (1) of Section 2, for the words "a sum of ten crores of rupees", the words "a sum of twenty- five crores of rupees" shall be substituted.

Act Metadata
  • Title: Andhra Pradesh Contingency Fund (Amendment) Act, 1980
  • Type: S
  • Subtype: Andhra Pradesh
  • Act ID: 13229
  • Digitised on: 13 Aug 2025