Andhra Pradesh Contingency Fund (Amendment) Act, 1984
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Andhra Pradesh Contingency Fund (Amendment) Act, 1984 18 of 1984 [10 May 1984] CONTENTS 1. Short Title 2. Amendment Of Section 2, Andhra Pradesh Act Ix Of 1957 Andhra Pradesh Contingency Fund (Amendment) Act, 1984 18 of 1984 [10 May 1984] An Act further to amend the Andhra Pradesh Contingency Fund Act, 1957. Be it enacted by the Legislature of the State of Andhra Pradesh in the Thirty-fifth Year of the Republic of India as follows:- * Received the Assent of the Governor on the 10th May, 1984. For Statement of Objects and Reasons, please see the Andhra Pradesh Gazette, Part IV-A, Extra-ordinary, dated the 23rd August, 1983, page 2. 1. Short Title :- This Act may be called the Andhra Pradesh Contingency Fund (Amendment) Act, 1984. 2. Amendment Of Section 2, Andhra Pradesh Act Ix Of 1957 :- In the Andhra Pradesh Contingency Fund Act, 1957, in sub-section (1) of section 2, for the words "a sum of twenty five crores of rupees " the words " a sum of fifty crores of rupees" shall be substituted.
Act Metadata
- Title: Andhra Pradesh Contingency Fund (Amendment) Act, 1984
- Type: S
- Subtype: Andhra Pradesh
- Act ID: 13230
- Digitised on: 13 Aug 2025