Andhra Pradesh Court-Fees And Suits Valuation (Amendment) Act, 1984

S Andhra Pradesh 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Andhra Pradesh Court-Fees And Suits Valuation (Amendment) Act, 1984 25 of 1984 [19 July 1984] CONTENTS 1. Short Title 2. Amendment Of Schedule Ii, Act Vii Of 1956 Andhra Pradesh Court-Fees And Suits Valuation (Amendment) Act, 1984 25 of 1984 [19 July 1984] An Act further to amend the Andhra Pradesh Court-Fees and Suits Valuation Act, 1956. Be it enacted by the Legislature of the State of Andhra Pradesh in the Thirty-fifth Year of the Republic of India as follows:- * Received the Assent of the Governor on the 19th July, 1984. For Statement of Objects and Reasons, please see the Andhra Pradesh Gazette, Part IV-A, Extraordinary, dated the 23rd August, 1983, page 24. 1. Short Title :- This Act may be called the Andhra Pradesh Court-Fees and Suits Valuation (Amendment) Act, 1984. 2. Amendment Of Schedule Ii, Act Vii Of 1956 :- In the Andhra Pradesh Court-Fees and Suits Valuation Act, 1956, in Schedule-II, for the entry in column (3) against the entries in clause (a) of 11, the entry "fifty paise" shall be substituted.

Act Metadata
  • Title: Andhra Pradesh Court-Fees And Suits Valuation (Amendment) Act, 1984
  • Type: S
  • Subtype: Andhra Pradesh
  • Act ID: 13240
  • Digitised on: 13 Aug 2025