Andhra Pradesh Court Fees And Suits Valuation (Amendment) Act, 2001

S Andhra Pradesh 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Andhra Pradesh Court Fees And Suits Valuation (Amendment) Act, 2001 20 of 2001 CONTENTS 1. Short Title And Commencement 2. Amendment Of Schedule-Ii Andhra Pradesh Court Fees And Suits Valuation (Amendment) Act, 2001 20 of 2001 AN ACT FURTHER TO AMEND THE ANDHRA PRADESH COURT FEES AND SUITS VALUATION ACT, 1956. Be it enacted by the Legislative Assembly of the State of Andhra Pradesh in the Fifty-second Year of the Republic of India as follows:- 1. Short Title And Commencement :- (1) This Act may be called the Andhra Pradesh Court Fees and Suits Valuation (Amendment) Act, 2001. (2) It shall come into force on such date as the State Government may, by notification, in the Andhra Pradesh Gazette, appoint. 2. Amendment Of Schedule-Ii :- In the Andhra Pradesh Court Fees and Suits Valuation Act, 1956(Act VII of 1956), in Schedule II, in article 10, against item (g), in column (3), for the existing rate of proper fee, the following shall be substituted, namely:- "fifty rupees".

Act Metadata
  • Title: Andhra Pradesh Court Fees And Suits Valuation (Amendment) Act, 2001
  • Type: S
  • Subtype: Andhra Pradesh
  • Act ID: 13237
  • Digitised on: 13 Aug 2025