Andhra Pradesh Excise (Amendment) Act, 1985
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Andhra Pradesh Excise (Amendment) Act, 1985 19 of 1985 [21 September 1985] CONTENTS 1. Short Title And Commencement 2. Amendment Of The Schedule 3. Repeal Of Ordinance Andhra Pradesh Excise (Amendment) Act, 1985 19 of 1985 [21 September 1985] An Act further to amend the Andhra Pradesh Excise Act, 1968. Be it enacted by the Legislative Assembly of the State of Andhra Pradesh in the Thirty-sixth Year of the Republic of India as follows.-- 1. Short Title And Commencement :- (1) This Act may be called the Andhra Pradesh Excise (Amendment) Act, 1985. (2) It shall be deemed to have come into force on the 28th June, 1985. 2. Amendment Of The Schedule :- In the Schedule to the Andhra Pradesh Excise Act. 1968. (Act 17 of 1968) in Item 2 for the entry in Column (4) the following shall be substituted, namely.-- "Rupees three per bulk litre". 3. Repeal Of Ordinance :- The Andhra Pradesh Excise (Amendment) Ordinance, 1985 (15 of 1985) is hereby repealed.
Act Metadata
- Title: Andhra Pradesh Excise (Amendment) Act, 1985
- Type: S
- Subtype: Andhra Pradesh
- Act ID: 13296
- Digitised on: 13 Aug 2025