Andhra Pradesh Gram Panchayats (Amendment) Act, 1980
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Andhra Pradesh Gram Panchayats (Amendment) Act, 1980 14 of 1980 [29 March 1980] CONTENTS 1. Short Title 2. Amendment Of Section 11 Act 2 Of 1964 Andhra Pradesh Gram Panchayats (Amendment) Act, 1980 14 of 1980 [29 March 1980] An Act further to amend the Andhra Pradesh Gram Panchayats Act, 1964. Be it enacted by the Legislature of the State of Andhra Pradesh in the Thirty-first Year of the Republic of India as follows:- * Received the assent of the Governor on the 29th March, 1980. For Statement of Objects and Reasons see Andhra Pradesh gazette, Extraordinary dated the 18th March 1980. part IV-A. Page-6. 1. Short Title :- This Act may be called the Andhra Pradesh Gram Panchayats (Amendment) Act, 1980. 2. Amendment Of Section 11 Act 2 Of 1964 :- In the Andhra Pradesh Gram Panchayats Act, 1964, in sub-section (2-B) of section 11, for the expression "the 31st March, 1980", the expression "the 31st March, 1981" shall be substituted.
Act Metadata
- Title: Andhra Pradesh Gram Panchayats (Amendment) Act, 1980
 - Type: S
 - Subtype: Andhra Pradesh
 - Act ID: 13384
 - Digitised on: 13 Aug 2025