Andhra Pradesh Land Revenue (Additional Assessment) And Cess Revision (Amendment) Act, 1962

S Andhra Pradesh 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Andhra Pradesh Land Revenue (Additional Assessment) And Cess Revision (Amendment) Act, 1962 23 of 1962 [24 December 1962] CONTENTS 1. Short title and commencment Andhra Pradesh Land Revenue (Additional Assessment) And Cess Revision (Amendment) Act, 1962 23 of 1962 [24 December 1962] PREAMBLE An Act to amend the Andhra Pradesh Land Revenue (Additional Assessment) and Cess Revision Act, 1962. Be it enacted by the Legislature of the State of Andhra Pradesh in the Thirteenth year of the Republic of India and follows:- 1. Short title and commencment :- (1) This Act may be called the Andhra Pradesh Land Revenue (Additional Assessment) and Cess Revision (Amendment) Act, 1962. (2) It shall be deemed to have come into force on the 1st day of July, 1962. (Sections 2 to 7 incorporated in Main Act.

Act Metadata
  • Title: Andhra Pradesh Land Revenue (Additional Assessment) And Cess Revision (Amendment) Act, 1962
  • Type: S
  • Subtype: Andhra Pradesh
  • Act ID: 13460
  • Digitised on: 13 Aug 2025