Andhra Pradesh Motor Vehicles (Amendment) Act, 1997
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Andhra Pradesh Motor Vehicles (Amendment) Act, 1997 1 of 1997 [12 March 1997] CONTENTS 1. Short title 2. Amendment of the Second Schedule Andhra Pradesh Motor Vehicles (Amendment) Act, 1997 1 of 1997 [12 March 1997] PREAMBLE AN.ACT FURTHER TO AMEND THE ANDHRA PRADESH MOTOR VEHICLES TAXATION ACT, 1963. Be it enacted by the Legislative Assembly of the State of Andhra Pradesh in the Forty-eighth Year of the Republic of India as follows:- * Received the assent of the Governor on 14th March, 1997. For Statement of Objects and Reasons, please see the A.P. Gazette Part IV-A Extraordinary dated 2nd September, 1996 at P-3. 1. Short title :- This Act may be called the Andhra Pradesh Motor Vehicles Taxation (Amendment) Act, 1997. 2. Amendment of the Second Schedule :- In the Second Schedule to the Andhra Pradesh Motor Vehicles Taxation Act, 1963 (Act 5 of 1963), in class 4 of the Motor Vehicles against item (iii), in column (2), for the figure "68-00", the figure "300-00" and in column (3), for the figure "225-00" the figure "1000-00" shall be substituted.
Act Metadata
- Title: Andhra Pradesh Motor Vehicles (Amendment) Act, 1997
- Type: S
- Subtype: Andhra Pradesh
- Act ID: 13508
- Digitised on: 13 Aug 2025