Andhra Pradesh Societies Registration (Validation) Act, 1959
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Andhra Pradesh Societies Registration (Validation) Act, 1959 34 of 1959 [10 September 1959] CONTENTS 1. Short title 2 . Validation of Registration of certain societies made under the Societies Registration Act, 1860 SCHEDULE 1 :- THE SCHEDULE Andhra Pradesh Societies Registration (Validation) Act, 1959 34 of 1959 [10 September 1959] An Act to validate the registration of certain societies made by some joint Sub-Registrars in the Registration District of East Godavary, West Godavary, Guntur, Kurnool. Be it enacted by the Legislature of the State of Andhra Pradesh in the Tenth year of the Republic of India as follows :- 1. Short title :- This Act may be called the Andhra Pradesh Societies Registration (Validation) Act, 1959. 2. Validation of Registration of certain societies made under the Societies Registration Act, 1860 :- The Registration of the Societies mentioned in column (1) of the Schedule to this Act, made by the Officers and on the dates specified in the corresponding entries in columns (2) and (3) thereof, and the other acts and things done in respect of, or in relation to the said registration, and any documents filed with, or certificates issued by, the said officers, before the commencement of this Act shall be deemed to be invalid by reason only of the fact that the said officers were not duly empowered to do so; and all such registration, acts, things documents and certificates shall be, and shall be deemed always to have been as valid as if they had been made, done, filed and issued by officers duly empowered to do so. SCHEDULE 1 THE SCHEDULE (See Section 2) .style1 {font-family: Verdana} .style2 {font-family: Verdana; font-weight: bold; } --> Name and number of the Society Officer who Registered the Society Date of registration (1) (2) (3) 1. Kakinada Recreation Club No. 11/1956 Joint sub-Registrar, Office of the District Registrar, Registration District of East Godavari. 22nd August, 1956 2. Zamath-e-Qureysh, Rajahmundry, No. 12/1956 do 23rd August, 1956 3. Geeta Premasamajam, Tuni, No. 14/1956 do 21st Sept, 1956 4. Katravulapali Viswakarmoddarak Sangham, No. 26/1956 do 20th Nove, 1956 5. Ponnamandagrama Nyrutisivarla Vignana Abhyudaya Sangham, Gudiguvaripalem, No. 26/1956 do 5th Dec, 1956
Act Metadata
- Title: Andhra Pradesh Societies Registration (Validation) Act, 1959
- Type: S
- Subtype: Andhra Pradesh
- Act ID: 13751
- Digitised on: 13 Aug 2025