Appropriation (No. 2) Act, 2006

C Central 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Appropriation (No. 2) Act, 2006 15 of 2006 [22 March 2006] CONTENTS 1. Short Title 2. Issue Of Rs. 42227,70,03,825 Out Of The Consolidated Fund Of India To Meet Certain Excess Expenditure For The Year Ended On The 31St March, 2004 3. Appropriation SCHEDULE 1 :- FIRST SCHEDULE Appropriation (No. 2) Act, 2006 15 of 2006 [22 March 2006] An Act to provide for the authorisation of appropriation of moneys out of the Consolidated Fund of India to meet the amounts spent on certain services during the financial year ended on the 31st day of March, 2004, in excess of the amounts granted for those services and for that year. Be it enacted by Parliament in the Fifty-seventh Year of the Republic of India as follows:-- 1. Short Title :- This Act may be called the Appropriation (No. 2) Act, 2006. 2. Issue Of Rs. 42227,70,03,825 Out Of The Consolidated Fund Of India To Meet Certain Excess Expenditure For The Year Ended On The 31St March, 2004 :- From and out of the Consolidated Fund of India, the sums specified in column 3 of the Schedule, amounting in the aggregate to the sum of forty-two thousand two hundred twenty-seven crores, seventy lakhs, three thousand, eight hundred twenty-five rupees shall be deemed to have been authorised to be paid and applied to meet the amounts spent for defraying the charges in respect of the services specified in column 2 of the Schedule during the financial year ended on the 31st day of March, 2004, in excess of the amounts granted for those services and for that year. 3. Appropriation :- The sums deemed to have been authorised to be paid and applied from and out of the Consolidated Fund of India under this Act shall be deemed to have been appropriated for the services and purposes stated in the Schedule in relation to the financial year ended on the 31st day of March, 2004. SCHEDULE 1 FIRST SCHEDULE (See sections 2 and 3) 1 2 3 No. of Vote Excess Services and purposes Voted portion Charged portion Total Rs. Rs. Rs. 15 Department of Telecommunications Revenue 3,97,85,153 .. 3,97,85,153 16 Department of Information Technology.. Capital 1,28,59,171 .. 1,28,59,171 24 Defence Ordnance Factories.. Revenue 37,50,27,533 .. 37,50,27,533 27 Department of Development of North Eastern Region Capital 11,95,395 .. 11,95,395 Charged. -- Repayment of Debt. Capital .. 42182,73,71,247 42182,73,71,247 39 Pensions Revenue .. 1,99,58,401 1,99,58,401 52 Cabinet.. Revenue .. 5,58,839 5,58,839 67 Ministry of Personnel, Public Grievances and Pensions. Capital 2,48,086 .. 2,48,086 Total 42,91,15,338 42184,78,88,487 42227,70,03,825

Act Metadata
  • Title: Appropriation (No. 2) Act, 2006
  • Type: C
  • Subtype: Central
  • Act ID: 8876
  • Digitised on: 13 Aug 2025