Appropriation (No. 2) Act, 2008

C Central 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Appropriation (No. 2) Act, 2008 17 of 2008 [06 May 2008] CONTENTS 1. Short Title 2. Issue Of Rs. 2592391, 74,00,000 Out Of The Consolidated Fund Of India For The Year 2008-09 3. Appropriation 4. Construction Of References To Ministries And Departments In The Schedule SCHEDULE 1 :- THE SCHEDULE Appropriation (No. 2) Act, 2008 17 of 2008 [06 May 2008] An Act to authorise payment and appropriation of certain sums from and out of the Consolidated Fund of India for the services of the financial year 2008-09. Be it enacted by Parliament in the Fifty-ninth Year of the Republic of India as follows:- 1. Short Title :- This Act may be called the Appropriation (No. 2) Act, 2008. 2. Issue Of Rs. 2592391, 74,00,000 Out Of The Consolidated Fund Of India For The Year 2008-09 :- From and out of the Consolidated Fund of India there may be paid and applied sums not exceeding those specified in column 3 of the Schedule amounting in the aggregate [inclusive of the sums specified in column 3 of the Schedule to the Appropriation (Vote on Account) Act, 2008(5 of 2008)] to the sum of twenty-five lakhs ninety-two thousand three hundred and ninety-one crores and seventy-four lakh rupees towards defraying the several charges which will come in course of payment during the financial year 2008-09 in respect of the services specified in column 2 of the Schedule. 3. Appropriation :- The sums authorised to be paid and applied from and out of the Consolidated Fund of India by this Act shall be appropriated for the services and purposes expressed in the Schedule in relation to the said year. 4. Construction Of References To Ministries And Departments In The Schedule :- References to Ministries or Departments in the Schedule are to such Ministries or Departments as existing immediately before the 6th December, 2007 and shall, on or after that date, be construed as references to the appropriate Ministries or Departments as reconstituted from time to time. SCHEDULE 1 THE SCHEDULE (See sections 2, 3 and 4 ) 1 2 3 No. of Vote Sums not exceeding Services and purposes Voted by Parliament Charged on the Consolidated Fund Total Rs. Rs. Rs. 1 Department of Agriculture and Cooperation ...... Revenue 10455,20,00,000 10455,20,00,000 Capital 90,45,00,000 188,80,00,000 279,25,00,000 2 Department of Agricultural Research and Education............................................ Revenue 2680,00,00,000 2680,00,00,000 3 Department of Animal Husbandry, Dairying and Fisheries................................ Revenue 1357,9,7,00,000 1357,97,00,000 Capital 16,00,00,000 16,00,00,000 4 Atomic Energy...................................... Revenue 2919,24,00,000 1,00,00,000 2920,24,00,000 Capital 2003,26,00,000 1,00,00,000 2004,26,00,000 5 Nuclear Power Schemes.......................... Revenue 1486,40,00,000 1486,40,00,000 Capital 1526,88,00,000 1526,88,00,000 6 Department of Chemicals and Petrochemicals...... Revenue 296,80,00,000 296,80,00,000 Capital 50,20,00,000 50,20,00,000 7 Department of Fertilisers...................... Revenue 34335,51,00,000 34335,51,00,000 Capital 46,04,00,000 46,04,00,000 8 Ministry of Civil Aviation ...................... Revenue 476,06,00,000 476,06,00,000 Capital 171,98,00,000 171,98,00,000 9 Ministry of Coal ........................... Revenue 345,50,00,000 345,50,00,000 Capital 30,00,00,000 30,00,00,000 10 Department of Commerce................... Revenue 2823,74,00,000 50,00,000 2824,24,00,000 Capital 711,00,00,000 711,00,00,000 11 Department of Industrial Policy and Promotion .... Revenue 673,45,00,000 673,45,00,000 Capital 50,00,00,000 50,00,00,000 12 Department of Posts............................... Revenue 7562,16,00,000 24,00,000 7562,40,00,000 Capital 426,61,00,000 426,61,00,000 13 Department of Telecommunications..................... Revenue 5939,25,00,000 5939,25,00,000 Capital 200,75,00,000 200,75,00,000 14 Department of Information Technology.............. Revenue 1616,50,00,000 1616,50,00,000 Capital 99,50,00,000 99,50,00,000 15 Department of Consumer Affairs........................... Revenue 231,99,00,000 231,99,00,000 Capital 32,04,00,000 32,04,00,000 16 Department of Food and Public Distribution......... Revenue 33735,55,00,000 33735,55,00,000 Capital 375,45,00,000 375,45,00,000 17 Ministry of Corporate Affairs..................... Revenue 158,00,00,000 158,00,00,000 Capital 45,00,00,000 45,00,00,000 18 Ministry of Culture........................... Revenue 978,68,00,000 978,68,00,000 Capital 46,32,00,000 46,32,00,000 Capital 46,32,00,000 46,32,00,000 19 Ministry of Defence ........................ Revenue 7756,97,00,000 24,00,000 7757,21,00,000 Capital 1006,68,00,000 1006,68,00,000 20 Defence Pensions ....................... Revenue 15563,75,00,000 25,00,000 15564,00,00,000 21 Defence Services -- Army........................... Revenue 37661,77,00,000 16,48,00,000 37678,25,00,000 22 Defence Services Navy ................ Revenue 7501,68,00,000 1,37,00,000 7503,05,00,000 23 Defence Services --Air Force................................ Revenue 11286,82,00,000 2,04,00,000 11288,86,00,000 24 Defence Ordnance Factories................ Revenue 1408,99,00,000 1,00,00,000 1109,99,00,000 25 Defence Services -- Research and Development.. Revenue 3412,95,00,000 64,00,000 3413,59,00,000 26 Capital Outlay on Defence Services....................... Capital 47976,10,00,000 30,90,00,000 48007,00,00,000 27 Ministry of Development of North Eastern Region ........................................ Revenue 1327,50,00,000 1327,50,00,000 Capital 143,50,00,000 143,50,00,000 28 Ministry of Earth Sciences.......................... Revenue 548,02,00,000 10,00,000 548,12,00,000 Capital 424,88,00,000 424,88,00,000 29 Ministry of Environment and Forests ............. Revenue 1676,67,00,000 1676,67,00,000 Capital 30,33,00,000 30,33,00,000 30 Ministry of External Affairs............. Revenue 4216,04,00,000 3,00,000 4216,07,00,000 Capital 845,93,00,000 845,93,00,000 31 Department of Economic Affairs............. Revenue 4124,84,00,000 4124,84,00,000 Capital 599,12,00,000 599,12,00,000 32 Payments to Financial Institutions............. Revenue 7263,64,00,000 7263,64,00,000 Capital 2809,23,00,000 2809,23,00,000 33 Department of Financial Services.......... Revenue 59,98,00,000 59,98,00,000 Capital 2,00,000 2,00,000 Charged.--Interest Payments............. Revenue 207465,02,00,000 207465,02,00,000 35 Transfers to State and Union territory Governments.................... Revenue 52083,34,00,000 34392,42,00,000 86475,76,00,000 Capital 4867,50,00,000 4867,50,00,000 36 Loans to Government Servants, etc. Capital 360,00,00,000 360,00,00,000 Charged.--Repayment of Debt Capital 1745574,44,00,000 1745574,44,00,000 38 Department of Expenditure ................ Revenue 41,86,00,000 41,86,00,000 Capital 6,00,00,000 6,00,00,000 39 Pensions................................... Revenue 7930,76,00,000 35,38,00,000 7966,14,00,000 40 Indian Audit and Accounts Department................. Revenue 1243,70,00,000 36,85,00,000 1280,55,00,000 Capital 2,95,00,000 2,95,00,000 41 Department of Revenue .................. Revenue 6196,98,00,000 2,00,000 6197,00,00,000 Capital 82,00,000 82,00,000 42 Direct Taxes............................. Revenue 1771,98,00,000 2,00,000 1772,00,00,000 Capital 203,00,00,000 203,00,00,000 43 Indirect Taxes.......................... Revenue 1804,60,00,000 1,20,00,000 1805,80,00,000 Capital 315,20,00,000 315,20,00,000 44 Department of Disinvestment................ Revenue 21,00,00,000 21,00,00,000 Capital 2330,00,00,000 2330,00,00,000 45 Ministry of Food Processing Industries.................. Revenue 254,60,00,000 254,60,00,000 Capital 44,40,00,000 44,40,00,000 46 Department of Health and Family Welfare........... Revenue 17955,03,00,000 17955,03,00,000 Capital 931,68,00,000 931,68,00,000 47 Department of Ayurveda, Yoga and Naturopathy, Unani, Siddha and Homoeopathy (AYUSH)..... Revenue 621,00,00,000 621,00,00,000 Capital 2,00,00,000 2,00,00,000 48 Department of Health Research.............. Revenue 531,75,00,000 531,75,00,000 49 Department of Heavy Industry.............. Revenue 214,96,00,000 214,96,00,000 Capital 592,24,00,000 592,24,00,000 50 Department of Public Enterprises Revenue 14,50,00,000 14,50,00,000 51 Ministry of Home Affairs Revenue 889,17,00,000 10,00,000 889,27,00,000 Capital 70,23,00,000 70,23,00,000 52 Cabinet ................................ Revenue 302,69,00,000 10,00,000 302,79,00,000 Capital 80,00,00,000 80,00,00,000 53 Police Revenue 16519,82,00,000 3,89,00,000 16523,71,00,000 Capital 5344,49,00,000 7,05,00,000 5351,54,00,000 54 Other Expenditure of the Ministry of Home Affairs.......... Revenue 999,03,00,000 2,00,000 999,05,00,000 Capital 26,20,00,000 26,20,00,000 55 Transfers to Union territory Governments........................ Revenue 1768,39,00,000 1768,39,00,000 Capital 72,00,00,000 72,00,00,000 56 Ministry of Housing and Urban Poverty Revenue 855,00,00,000 855,00,00,000 Capital 1,50,00,000 1,50,00,000 57 Department of School Education and Literacy ............. Revenue 40667,00,00,000 40667,00,00,000 58 Department of Higher Education......... Revenue 10852,87,00,000 10852,87,00,000 59 Ministry of Information and Broadcasting............ Revenue 1497,71,00,000 3,00,000 1497,74,00,000 Capital 412,33,00,000 412,33,00,000 60 Ministry of Labour and Employment...... Revenue 2368,36,00,000 2,00,000 2368,38,00,000 Capital 129,65,00,000 129,65,00,000 61 Election commission .................. Revenue 15,50,00,000 15,50,00,000 62 Law and Justice ..................... Revenue 685,84,00,000 685,84,00,000 Capital 3,00,000 3,00,000 Charged.--Supreme Court of India.......... Revenue 58,57,00,000 58,57,00,000 64 Ministry of Micro, Small and Medium Revenue 1931,11,00,000 1931,11,00,000 Capital 8,31,00,000 8,31,00,000 65 Ministry of Mines...................... Revenue 387,06,00,000 14,00,000 387,20,00,000 Capital 51,80,00,000 51,80,00,000 66 Ministry of Minority Revenue 938 83 00 000 938 83 00 000 66 Ministry of Minority Affairs................. Revenue 938,83,00,000 938,83,00,000 Capital 75,00,00,000 75,00,00,000 67 Ministry of New and Renewable Energy................ Revenue 593,89,00,000 593,89,00,000 Capital 30,20,00,000 30,20,00,000 68 Ministry of Overseas Indian Affairs........ Revenue 55,00,00,000 55,00,00,000 Capital 10,00,00,000 10,00,00.000 69 Ministry of Panchayati Raj..................... Revenue 4780,50,00,000 4780,50,00,000 70 Ministry of Parliamentary Affairs........ Revenue 6,00,00,000 6,00,00,000 71 Ministry of Personnel, Public Grievances Revenue 378,72,00,000 8,27,00,000 386,99,00,000 Capital 47,01,00,000 9,00,00,000 56,01,00,000 72 Ministry of Petroleum and Natural Gas................. Revenue 2938,00,00,000 2938,00,00,000 73 Ministry of Planning............................ Revenue 626,00,00,000 626,00,00,000 Capital 18,00,00,000 18,00,00,000 74 Ministry of Power.......................... Revenue 6089,20,00,000 6089,20,00,000 CharGed.--Staff, Household and Allowances Capital 306,56,00,000 306,56,00,000 Revenue 20,00,00,000 20,00,00,000 76 Lok Sabha.................................... Revenue 323,49,00,000 44,00,000 323,93,00,000 77 Rajya Sabha................................... Revenue 113,98,00,000 59,00,000 114,57,00,000 Charged.-- Union Public Service Commission Revenue 77,81,00,000 77,81,00,000 79 Secretariat of the Vice- President........... Revenue 1,69,00,000 1,69,00,000 80 Department of Rural Development........... Revenue 51569,81,00,000 51569,81,00,000 Capital 50,00,000 50,00,000 81 Department of Land Resources............... Revenue 2403,90,00,000 2403.90.00,000 82 Department of Drinking Water Supply........ Revenue 8501,90,00,000 8501,90,00,000 83 Department of Science and Technology.... Revenue 1723,48,00,000 2,00,000 1723,50,00,000 Capital 66,90,00,000 66,90,00,000 84 Department of Scientific and Industrial Research ....................... Revenue 2071,40,00,000 2071,40,00,000 Capital 6,60,00,000 6,60,00,000 85 Department of Biotechnology................. Revenue 919,00,00,000 919,00,00,000 86 Department of Shipping................... Revenue 1052,51,00,000 1052,51,00,000 Capital 415,24,00,000 415,24,00,000 87 Department of Road Transport and Highways...... Revenue 12956,73,00,000 50,00.000 12957,23,00,000 Capital 13346,26,00,000 7,00,00,000 13353,26,00,000 88 Ministry of Social Justice and Empowerment....... Revenue 2320,00,00,000 2320,00,00,000 Capital 139,00,00,000 139,00,00,000 89 Department of Space....................... Revenue 2294,11,00,000 41,00,000 2294,52,00,000 Capital 1779,20,00,000 35,00,000 1779,55,00,000 90 Ministry of Statistics and Programme Revenue 1874,72,00,000 1874,72,00,000 Implementation......................... 91 Ministry of Steel.......................... Revenue 104,02,00,000 104,02,00,000 Capital 15,50,00,000 15,50,00,000 92 Ministry of Textiles.......................... Revenue 3064,53,00,000 3064,53,00,000 Capital 258,98,00,000 258,98,00,000 93 Ministry of Tourism...................... Revenue 486,00,00,000 486,00,00,000 Capital 561,00,00,000 561,00,00,000 94 Ministry of Tribal Affairs................. Revenue 263,05,00,000 1820,49,00,000 2083,54,00,000 Capital 50,01,00,000 50,01,00,000 95 Andaman and Nicobar Islands.................... Revenue 1234,01,00,000 1,00,000 1234,02,00,000 Capital 750,83,00,000 750,83,00.000 96 Chandigarh ......................... Revenue 1277,34,00,000 40,29,00,000 1317,63,00.000 Capital 229,67,00,000 35,00,000 230,02,00.000 97 Dadra and Nagar Haveli .................... Revenue 1079,63,00,000 1079,63,00,000 Capital 31,35,00,000 31,35,00,000 98 DAman and Diu Revenue 493,58,00,000 493,58,00,000 Capital 47,27,00,000 47,27,00,000 99 Lakshadweep.................................. Revenue 385,69,00,000 385,69,00,000 Capital 180,07,00,000 180,07,00,000 100 Department of Urban Development.......... Revenue 935,76,00,000 2 5,55;00,000 961,31,00,000 Capital 2019,38,00,000 26,00,00,000 2045,38,00,000 101 Public Works...................................... Revenue 794,12,00,000 1,00,00,000 795,12,00,000 Capital 355,18,00,000 1,00,00,000 356,18,00,000 102 Stationery and Printing........................ Revenue 221,12,00,000 221,12,00,000 Capital 13,00,000 13,00,000 103 Ministry of Water Resources................. Revenue 793,57,00,000 793,57,00,000 Capital 109,76,00,000 3,00,00,000 112,76,00,000 104 Ministry of Women and Child Development........ Revenue 7262,00,00,000 7262,00,00,000 105 Ministry of Youth Affairs and Sports.... Revenue 977,29,00,000 977,29,00,000 Capital 134,52,00,000 134,52,00,000 Total .................. 597662,30,00,000 1994729,44,00,000 2592391,74,00,000

Act Metadata
  • Title: Appropriation (No. 2) Act, 2008
  • Type: C
  • Subtype: Central
  • Act ID: 8877
  • Digitised on: 13 Aug 2025