Appropriation (No. 3) Act, 2008
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Appropriation (No. 3) Act, 2008 20 of 2008 [31 October 2008] CONTENTS 1. Short Title 2. Issue Of Rs. 237285,84,00,000 Out Of The Consolidated Fund Of India For The Financial Year 2008-09 3. Appropriation SCHEDULE 1 :- THE SCHEDULE Appropriation (No. 3) Act, 2008 20 of 2008 [31 October 2008] An Act to authorise payment and appropriation of certain further sums from and out of the Consolidated Fund of India for the services of the financial year 2008-09. Be it enacted by Parliament in the Fifty- ninth Year of the Republic of India as follows:- 1. Short Title :- This Act may be called the Appropriation (No. 3) Act, 2008. 2. Issue Of Rs. 237285,84,00,000 Out Of The Consolidated Fund Of India For The Financial Year 2008-09 :- From and out of the Consolidated Fund of India there may be paid and applied sums not exceeding those specified in column 3 of the Schedule amounting in the aggregate to the sum of two lakh thirty-seven thousand two hundred eighty-five crore and eighty-four lakh rupees only towards defraying the several charges which will come in course of payment during the financial year 2008-09 in respect of the services specified in column 2 of the Schedule. 3. Appropriation :- The sums authorised to be paid and applied from and out of the Consolidated Fund of India by this Act shall be appropriated for the services and purposes expressed in the Schedule in relation to the said year. SCHEDULE 1 THE SCHEDULE (See sections 2 and 3 ) 1 2 3 No. of Vote Sums not exceeding Services and purposes Voted by Parliament Charged on the Consolidated Fund Total Rs. Rs. Rs. 1 Department of Agriculture and Revenue 280,39,00,000 280,39,00,000 Cooperation........ Capital 65,68,00,000. 65.68,00,000 2 Department of Agricultural Research and Education................................................ Revenue .213,44,00,000 213,44.00,000 3 Department of Animal Husbandry, Dairyingand Fisheries...................................... Revenue 24,66,00,000 43,00,000 25,09,00,000 Capital 1,00,000 1,00,000 4 Atomic Energy..................................... Revenue 609,12,00,000 609,12,00,000 Capital 37,39,00,000 37,39,00,0000 5 Nuclear Power Schemes............................ Revenue 6,23,00,000 6,23,00,000 6 Department of Chemicals and Petrochemicals....... Revenue 7,11,00,000 7,11,00,000 7 Department of Fertilisers................................ Revenue 52865,56,00,000 52865,56,00,000 8 Ministry of Civil Aviation............................... Revenue 10,14,00,000 10,14,00.000 9 Ministry of Coal........................................ Revenue 2,58,00,000 2,58.00,000 10 Department of Commerce.............................. Revenue 360,66,00,000 1,00,000 360,67,00,000 Capital 1,00,000 1,00,000 11 Department of Industrial Policy and Promotion... Revenue 27,89,00,000 27,89,00,000 12 Department of Posts..................................... Revenue 1945,25,00,000 1945,25,00,000 13 Department of Telecommunications................. Revenue 7,00,000 7,00,000 14 Department of Information Technology............. Revenue 100,00,00,000 100,00,00,000 15 Department of Consumer Affairs...................... Revenue 8,66,00,000 8,66,00,000 16 Department of Food and Public Distribution......... Revenue 5109,45,00,000 1,64,00,000 5111,09,00,000 17 Ministry of Corporate Affairs......................... Revenue 14,48,00,000 14,48,00,000 Capital 30,00,00,000 30,00,00,000 18 Ministry of Culture....................................... Revenue 98,89,00,000 98,89,00,000 19 Ministry of Defence..................................... Revenue 354,39,00,000 354.39,00,000 Capital 9,81,00,000 9,81,00,000 20 Defence Pensions ................... Revenue 1941,00,00,000 1941,00,00,000 21 Defence Services-- Army................................ Revenue 6303,26,00,000 6303,26,00,000 22 Defence Services-- Navy................................. Revenue 688,88,00,000 688,88,00,000 23 Defence Services-- Air Force.......................... Revenue 1120,79,00,000 1120,79,00,000 24 Defence Ordnance Factories............................ Revenue 100,00,00,000 100,00,00,000 25 Defence Services--Research and Development..... Revenue 259,65,00,000 259,65,00,000 27 Ministry of Development of North Eastern Region ................................ Revenue 1,90,00,000 1,90,00,000 28 Ministry of Earth Sciences.............................. Revenue 49,76,00,000 49,76,00,000 Capital 1,00,000 1,00,000 29 Ministry of Environment and Forests................. Revenue 27,03,00,000 27,03,00,000 Capital 70,00,000 70,00,000 30 Ministry of External Affairs............................ Revenue 778,11,00,000 778,11,00.000 31 Department of Economic Affairs...................... Revenue 204,43,00,000 204,43,00,000 Capital 1000,60,00,000 1000,60,00,000 32 Payments to Financial Institutions.................... Revenue 40668,40,00,000 40668,40,00,000 Capital 4996,23,00,000 4996,23,00,000 33 Department of Financial Services...................... Revenue 9,00,00,000 9,00,00,000 35 Transfers to State and Union territory Governments.................. Revenue 3240,66,00,000 3240,66,00,000 Capital 2000,00 00,000 2000,00.00,000 Charged.--Repayment of Debt.......................... Capital 8622,63,00,000 8622,63,00,000 38 Department of Expenditure.............................. Revenue 7,18,00,000 7,18,00,000 39 Pensions........................ Revenue 2050,00,00,000 2050,00,00,000 40 Indian Audit and Accounts Department.......... Revenue 344,97,00,000 6,58,00,000 351,55,00,000 41 Department of Revenue........................... Revenue 40,49,00,000 40,49,00,000 42 Direct Taxes..................... Revenue 303,55,00,000 303,55,00,000 43 Indirect Taxes Revenue 373,29,00,000 373,29,00,000 44 Department of Disinvestment........................ Revenue 57,00,000 57,00,000 Capital 1,00,000 1,00,000 45 Ministry of Food Processing Industries................ Revenue 2,10,00,000 2,10,00,000 46 Department of Health and Family Welfare......... Revenue 378,30,00,000 378,30,00,000 Capital 1,00,000 1,00,000 47 Department of Ayurveda, Yoga and Naturopathy, Unani, Siddha and Homoeopathy (AYUSH)..... Revenue 35,60,00,000 35,60,00,000 48 Department of Health Research......................... Revenue 7,00,000 7,00,000 49 Department of Heavy Industry......................... Revenue 813,99,00,000 813,99,00,000 Capital 1,00,000 1,00,000 50 Department of Public Enterprises...................... Revenue 79,00,000 79,00,000 51 Ministry of Home Affairs.............................. Revenue 255,36,00,000 10,00,000 255,46,00,000 52 Cabinet............................................... Revenue 41,78,00,000 41,78,00,000 53 Police............................................. Revenue 5065,79,00.000 4,00,000 5065.83,00,000 Capital 2,00,000 80,00,000 82,00,000 54 Other Expenditure of the Ministry of Home Affairs .......................... Revenue 84,35,00,000 84,35,00,000 55 Transfers to Union territory Governments......... Revenue 165,00,00,000 165,00,00,000 56 Ministry of Housing and Urban Poverty Alleviation................................................. Revenue 2,17,00,000 2,17.00,000 57 Department of School Education and Literacy.... Revenue 282,35,00,000 282,35,00,000 Capital 761,54,00,000 761,54,00,000 58 Department of Higher Education...................... Revenue 554,68,00,000 554,68,00,000 59 Ministry of Information and Revenue 238,19,00,000 238,19,00,000 Broadcasting.......... 60 Ministry of Labour and Employment................ Revenue 117,35,00,000 117,35,00,000 Capital 625,00,00,000 625,00.00,000 61 Election Commission...................................... Revenue 1,87,00,000 1,87,00,000 62 Law and Justice............................................... Revenue 208,28,00,000 208,28,00,000 Charged.--Supreme Court of India.................... Revenue 12,41,00,000 12,41,00,000 64 Ministry of Micro, Small and Medium Enterprises..................... Revenue 53,63,00,000 53,63,00,000 65 Ministry of Mines ....................... Revenue 77,02,00,000 77,02,00,000 66 Ministry of Minority Affairs............................. Revenue 1,72,00,000 1,72,00,000 67 Ministry of New and Renewable Energy.............. Revenue 3,55.00,000 3,55,00,000 68 Ministry of Overseas Indian Affairs................... Revenue 1,38,00,000 1,38,00,000 69 Ministry of Panchayati Raj............................... Revenue 74,00,000 74,00,000 70 Ministry of Parliamentary Affairs...................... Revenue 92,00,000 92,00,000 71 Ministry of Personnel, Public Grievances Revenue 142,55,00,000 4,45,00,000 147,00,00,000 72 Ministry of Petroleum and Natural Gas............... Revenue 65944,54,00,000 65944,54,00,000 73 Ministry of Planning.................................... Revenue 10,83.00,000 10,83,00,000 74 Ministry of Power................................ Revenue 29,79,00,000 29,79,00,000 Charged.--Staff, Household and Allowances of the president ............................... Revenue 3,08,00,000 3,08,00,000 76 Lok Sabha......................................... Revenue 24,89,00,000 24,89,00,000 77 Rajya Sabha .......................... Revenue 10,28,00,000 10,28,00,000 Charged.--Union Public Service Commission Revenue 11.54,00,000 11,54,00,000 79 Secretariat of the Vice-President.................... Revenue 30,00,000 30,00,000 80 Department of Rural Development.................... Revenue 21360,57,00,000 21360,57,00,000 81 Department of Land Resources......................... Revenue 79,00,000 79,00,000 82 Department of Drinking Water Supply................ Revenue 100,42,00,000 100,42,00,000 8.1 Department of Science and Technology.............. Revenue 118.15,00,000 118,15.00,000 84 Department of Scientific and Industrial Research. Revenue 207,09,00,000 207,09,00,000 85 Department of Biotechnology.......................... Revenue 12,32,00,000 12,32,00,000 86 Department of Shipping......................... Revenue 17,20,00,000 17,20,00,000 Capital 1,30,00,000 1,30,00,000 87 Department of Road Transport and Highways...... Revenue 13,22,00,000 13,22,00,000 88 Ministry of Social Justice and Empowerment........ Revenue 12,72,00,000 12,72,00,000 89 Department of Space................................. Revenue 220,95,00,000 220,95,00,000 Capital 5,00,00,000 5,00,00,000 90 Ministry of Statistics and Programme Implementation............................... Revenue 56,89,00,000 56,89,00,000 91 Ministry of Steel....................................... Revenue 2,88,00,000 2,88,00,000 92 Ministry of Textiles.................................... Revenue 245,05,00,000 245,05,00,000 Capital 1,00,000 1,00,000 93 Ministry of Tourism................................ Revenue 5,70,00,000 5,70,00,000 94 Ministry of Tribal Affairs......................... Revenue 4,27,00,000 4,27,00,000 95 Andaman and Nicobar Islands..................... Revenue 116,14,00,000 116,14,00,000 Capital 205,00,00,000 205,00,00.000 97 Dadra and Nagar Haveli......................... Revenue 14,18,00,000 14,18,00,000 98 Daman and Diu.......................... Revenue 12,03,00,000 12,03,00,000 99 Lakshadweep.............................. Revenue 17,73,00,000 17,73,00,000 Capital 2,00,000 2,00,000 100 Department of Urban Development.................. Revenue 12,09,00,000 12,09,00,000 Capital 400,00,00,000 400,00,00,000 101 Public Works ........................ Revenue 112,65,00,000 112,65,00,000 102 Stationery and Printing......................... Revenue 40,23,00,000 40,23,00,000 103 Ministry of Water Resources...................... Revenue 112,70,00,000 112,70.00,000 Capital 1,61,00,000 1,61,00,000 104 Ministry of Women and Child Development........ Revenue 13,07,00,000 13,07,00.000 105 Ministry of Youth Affairs and Sports..................... Revenue 551,07,00,000 551,07,00,000 Total 226622,06,00,000 10663,78,00,000 237285,84,00,000
Act Metadata
- Title: Appropriation (No. 3) Act, 2008
- Type: C
- Subtype: Central
- Act ID: 8878
- Digitised on: 13 Aug 2025