Appropriation (Railways) No. 2 Act, 2006

C Central 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Appropriation (Railways) No. 2 Act, 2006 13 of 2006 [22 March 2006] CONTENTS 1. Short Title 2. Issue Of Rs. 1136,92,35,051 Out Of The Consolidated Fund Of India To Meet Certain Expenditure For The Year Ended On The 31St Day Of March, 2004 3. Appropriation SCHEDULE 1 :- FIRST SCHEDULE Appropriation (Railways) No. 2 Act, 2006 13 of 2006 [22 March 2006] An Act to provide for authorisation of appropriation of moneys out of the Consolidated Fund of India to meet the amounts spent on certain services for the purposes of Railways during the financial year ended on the 31st day of March. 2004 in excess of the amounts granted for those services and for that year. BE: it enacted by Parliament in the Fifty-seventh Year of the Republic of India as follows:-- 1. Short Title :- This Act may be called the Appropriation (Railways) No. 2 Act. 2006. 2. Issue Of Rs. 1136,92,35,051 Out Of The Consolidated Fund Of India To Meet Certain Expenditure For The Year Ended On The 31St Day Of March, 2004 :- From and out of the Consolidated Fund of India the sums specified in column 3 of the Schedule amounting in the aggregate to the sum of one thousand one hundred and thirty-six crores, ninety-two lakhs, thirty-five thousand and fifty-one rupees shall be deemed to have been authorised to be paid and applied to meet the amounts spent for defraying the charges in respect of the services relating to Railways specified in column 2 of the Schedule during the financial year ended on the 31st day of March, 2004 in excess of the amounts granted for those services and for that year. 3. Appropriation :- The sums deemed to have been authorised to be paid and applied from and out of the Consolidated Fund of India under this Act shall be deemed to have been appropriated for the services and purposes stated in the Schedule in relation to the financial year ended on the 31st day of March, 2004. SCHEDULE 1 FIRST SCHEDULE (See sections 2 and 3) 1 2 3 No of Vote Services and purposes Sums not exceeding Voted by Parliament Charged on the Consolidated Fund Total Rs. Rs. Rs. 3 General Superintendence and services on Railways. .. 18,35,750 18,35,750 7 Repairs and Maintenance of Plant and Equipment .. .. 21,996 21,996 8 Operating Expenses - Rolling Stock and Equipment. .. 1,22,059 1,22,059 9 Operating Expenses - Traffic . .. 4,85,568 4,85,568 10 Operating Expenses - Fuel . .. 7,61,37,047 7,61,37,047 11 Staff Welfare and Amenities .. 17,74,451 17,74,451 14 Appropriation to Funds 681,61,81,059 .. 681,61,81,059 15 Dividend to General Revenues, Repayment of Loans taken from General Revenues and Amortization of Over- Capitalization . 71,66,71,479 .. 71,66,71,479 16 Assets-Acquisition, 16 Assets Acquisition, Construction and Replacement Revenue .. .. 491 491 Other Expenditure Capital 239,45,64,676 2,90,42,372 242,36,07,048 Railway Funds .. 70,18,381 70,18,381 Special Railway Safety Fund.. 132,53,79,722 .. 132,53,79,722 total 1125,27,96,936 11,64,38,115 1136,92,35,051

Act Metadata
  • Title: Appropriation (Railways) No. 2 Act, 2006
  • Type: C
  • Subtype: Central
  • Act ID: 8884
  • Digitised on: 13 Aug 2025