Appropriation (Railways) No. 2 Act, 2008

C Central 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Appropriation (Railways) No. 2 Act, 2008 3 of 2008 [18 March 2008] CONTENTS 1. Short Title 2 . Issue Of Rs. 2322,46,43,784 Out Of The Consolidated Fund Of India To Meet Certain Expenditure For The Year Ended On The 31St Day Of March, 2006 3. Appropriation SCHEDULE 1 :- THE SCHEDULE Appropriation (Railways) No. 2 Act, 2008 3 of 2008 [18 March 2008] An Act to provide for authorisation of appropriation of moneys out of the Consolidated Fund of India to meet the amounts spent on certain services for the purposes of Railways during the financial year ended on the 31st day of March, 2006 in excess of the amounts granted for those services and for that year. Be it enacted by Parliament in the Fifty-ninth Year of the Republic of India as follows:- 1. Short Title :- This Act may be called the Appropriation (Railways) No. 2 Act, 2008. 2. Issue Of Rs. 2322,46,43,784 Out Of The Consolidated Fund Of India To Meet Certain Expenditure For The Year Ended On The 31St Day Of March, 2006 :- From and out of the Consolidated Fund of India the sums specified in column 3 of the Schedule amounting in the aggregate to the sum of two thousand three hundred twenty-two crores, forty-six lakhs, forty-three thousand and seven hundred eighty-four rupees shall be deemed to have been authorised to be paid and applied to meet the amounts spent for defraying the charges in respect of the services relating to Railways specified in column 2 of the Schedule during the financial year ended on the 31st day of March, 2006 in excess of the amounts granted for those services and for that year. 3. Appropriation :- The sums deemed to have been authorised to be paid and applied from and out of the Consolidated Fund of India under this Act shall be deemed to have been appropriated for the services and purposes stated in the Schedule in relation to the financial year ended on the 31st day of March, 2006. SCHEDULE 1 THE SCHEDULE (See sections 2 and 3) 1 2 3 No. of Vote Sums not exceeding Services and purposes Voted by Parliament Charged on the Consolidated Fund Total Rs. Rs. Rs. 3 General Superintendence and Services on Railways.... 10,850 10,850 4 Repairs and Maintenance of Permanent Way and Works.................................................... 10,12,01,942 46,13,542 10,58,15,484 5 Repairs and Maintenance of Motive Power................... 2,05,171 2,05,171 6 Repairs and Maintenance of Carriages and Wagons....... 27,74,14,978 10,51,162 27,84,66,140 7 Repairs and Maintenance of Plant and Equipment........ 1,45,184 1,45,184 8 Operating Expenses -- Rolling Stock and Equipment... 6,59,312 6,59,312 9 Operating Expenses Traffic ................. 5,16,678 5,16,678 10 Operating Expenses Fuel ................. 95,14,29,679 1,61,00,000 96,75,29,679 11 Staff Welfare and Amenities............................................ .. 17,16,156 17,16,156 13 Provident Fund, Pension and Other Retirement Benefits 15,07,610 15,07,610 16 Assets--Acquisition, Construction and Replacement -- Capital ..................................... 2184,17,21,520 2184,17,21,520 2,63,50,000 2,63,50,000 Total................ 2317,17,68,119 5,28,75,665 2322,46,43,784

Act Metadata
  • Title: Appropriation (Railways) No. 2 Act, 2008
  • Type: C
  • Subtype: Central
  • Act ID: 8885
  • Digitised on: 13 Aug 2025