Appropriation (Railways) No. 3 Act, 2006

C Central 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Appropriation (Railways) No. 3 Act, 2006 16 of 2006 [24 March 2006] CONTENTS 1. Short Title 2. Issue Of Rs. 107980,28,16,000 Out Of The Consolidated Fund Of India For The Financial Year 2006-07 3. Appropriation SCHEDULE 1 :- FIRST SCHEDULE Appropriation (Railways) No. 3 Act, 2006 16 of 2006 [24 March 2006] An Act to authorise payment and appropriation of certain sums from and out of the Consolidated Fund of India for the services of the financial year 2006-07 for the purposes of Railways Be it enacted by Parliament in the Fifty-seventh Year of the Republic of India as follows:-- 1. Short Title :- This Act may be called the Appropriation (Railways) No. 3 Act, 2006. 2. Issue Of Rs. 107980,28,16,000 Out Of The Consolidated Fund Of India For The Financial Year 2006-07 :- From and out of the Consolidated Fund of India there may be paid and applied sums not exceeding those specified in column 3 of the Schedule amounting in the aggregate [inclusive of the sums specified in column 3 of the Schedule to the Appropriation (Railways) Vote on Account Act, 2006] to the sum of one lakh seven thousand nine hundred eighty crores, twenty-eight lakhs and sixty-one thousand rupees towards defraying the several charges which will come in Course of payment during the financial year 2006-07, in respect of the services relating to Railways specified in column 2 of the Schedule. 3. Appropriation :- The sums authorised to be paid and applied from and out of the Consolidated Fund of India by this Act shall be appropriated for the services and purposes stated in the Schedule in relation to the said year. SCHEDULE 1 FIRST SCHEDULE (See sections 2 and 3) 1 2 3 No. of Vote Services and purposes Sums not exceeding Voted by Parliament Charged on the Consolidated Fund Total Rs. Rs. Rs. 1 Railway Board 85,00,40,000 .. 85,00,40,000 2 Miscellaneous Expenditure (General). 279,55,60,000 .. 279,55,60,000 3 General Superintendence and Services on Railways 2157,72,12,000 .. 2157,72,12,000 4 Repairs and Maintenance of Permanent Way and Works. 3958,33,26,000 1,39,000 3958,34,65,000 5 Repairs and Maintenance of Motive Power. 2135,64,44,000 50,000 2135,64,94,000 6 Repairs and Maintenance of Carriages and Wagons.. 4307,19,69,000 4307,19,69,000 7 Repairs and Maintenance of Plant and Equipment 2316,92,48,000 3,15,000 2316,95,63,000 8 Operating Expenses - - Rolling Stock and Equipment. 3174,57,45,000 .. 3174,57,45,000 9 Operating Expenses - 6271,48,50,000 85,000 6271,49,35,000 9 Operating Expenses - Traffic.. 6271,48,50,000 85,000 6271,49,35,000 10 Operating Expenses - - Fuel. 10875,58,21,000 .. 10875,58,21,000 11 Staff Welfare and Amenities 1739,54,49,000 50,00,000 1740,04,49,000 12 Miscellaneous Working Expenses. 1855,83,17,000 39,53,45,000 1895,36,62,000 13 Provident Fund, Pension and Other Retirement Benefits. 7955,81,85,000 71,20,000 7956,53,05,000 14 Appropriation to Funds. 19249,94,00,000 .. 19249,94,00,000 15 Dividend to General Revenues, Repayment of loans taken from General Revenues and Amortization of Over- Capitalization 3870,73,00,000 .. 3870,73,00,000 16 Assets--Acquisition, Construction and Replacement-- Revenue 50,00,00,000 .. 50,00,00,000 Other Expenditure Capital 23556,45,41,000 6,70,00,000 23563,15,41,000 Railways Funds 11028,40,00,000 3,18,00,000 11031,58,00,000 Railways Safety Fund 710,82,00,000 4,00,000 710,86,00,000 Special Railway Safety Fund 2349,97,00,000 3,00,000 2350,00,00,000 Total: 107929,53,07,000 50,75,54,000 107980,28,61,000

Act Metadata
  • Title: Appropriation (Railways) No. 3 Act, 2006
  • Type: C
  • Subtype: Central
  • Act ID: 8886
  • Digitised on: 13 Aug 2025