Appropriation (Railways) No. 3 Act, 2008

C Central 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Appropriation (Railways) No. 3 Act, 2008 16 of 2008 [29 April 2008] CONTENTS 1. Short Title 2 . Issue Of R& 147667,843,000 Out Of Consolidated Fund Of India For Financial Year 2008-09 3. Appropriation SCHEDULE 1 :- THE SCHEDULE Appropriation (Railways) No. 3 Act, 2008 16 of 2008 [29 April 2008] An Act to authorise payment and appropriation of certain sums from and out of the Consolidated Fund of India for the services of the financial year 2008- 09 for the purposes of Railways. Be it enacted by Parliament in the Fifty-ninth Year of the Republic of India as follows:- 1. Short Title :- This Act may be called the Appropriation (Railways) No. 3 Act, 2008. 2. Issue Of R& 147667,843,000 Out Of Consolidated Fund Of India For Financial Year 2008-09 :- From and out of the Consolidated Fund of India there may be paid and applied sums not exceeding those specified in column 3 of the Schedule amounting in the aggregate [inclusive of the sums specified in column 3 of the Schedule to the Appropriation (Railways) Vote on Account Act, 2008(1 of 2008)] to the sum of one lakh forty-seven thousand six hundred sixty-seven crore, eighty-four lakh and fifty-three thousand rupees towards defraying the several charges which will come in course of payment during the financial year 2008-09, in respect of the services relating to Railways specified in column 2 of the Schedule. 3. Appropriation :- The sums authorised to be paid and applied from and out of the Consolidated Fund of India by this Act shall be appropriated for the services and purposes expressed in the Schedule in relation to the said year. SCHEDULE 1 THE SCHEDULE (See sections 2 and 3) 1 2 3 No. of Vote Services and purposes Sums not exceeding Voted by Parliament Charged on the Consolidated Fund Total Rs. Rs. Rs. 1 Railway Board............................................ 132,61,00,000 132,61,00,000 2 Miscellaneous Expenditure (General)............................. 483,17,00,000 483,17,00,000 3 General Superintendence and Services on Railways....... 3166,06,71,000 8,48,000 3166,15,19,000 4 Repairs and Maintenance of Permanent Way and Works- 5407,69,94,000 4,27,46,000 5411,97,40,000 5 Repairs and Maintenance of Motive Power.................... 2570,49,58,000 23,00,000 2570,72,58,000 6 Repairs arid Maintenance of Carriages and Wagons........ 5435,35,64,000 7,00,000 5435,42,64,000 7 Repairs and Maintenance of Plant and Equipment......... 2958,51,44,000 5,15,000 2958.56,59.000 8 Operating Expenses--Rolling Stock and Equipment...... 4040,26,20,000 14,10,000 4040,40,30,000 9 Operating Expenses-- Traffic................ 8526,80,73,000 67,10,000 8527,47,83,000 10 Operating Expenses-- Fuel.................... 13669,89,21,000 3,01,00,000 13672,90,21,000 11 Staff Welfare and Amenities............... 2318,31,89,000 31,51,000 2318,63,40,000 12 Miscellaneous Working Expenses.............. 2413,81,47,000 60,70,79,000 2474,52,26,000 13 Provident Fund, Pension and Other Retirement Benefits... 9705,74,85,000 66,36,000 9706,41,21,000 14 Appropriation to Funds ................... 28386,74,00,000 28386,74,00,000 15 Dividend to General Revenues, Repayment of loans taken from General Revenues and Amortization 4635,88,00,000 4635,88,00,000 16 Assets--Acquisition, Construction and Replacement Revenue ...................... 60,00,00,000 60,00,00,000 Other Expenditure Capital ...................................... 29938,84,92,000 17,20,00,000 29956,04,92,000 Railway Funds. ............................. 22419,50,00,000 10,70,00,000 22430,20,00,000 1299,90,00,000 10,00,000 1300,00,00,000 Total .............................. 147569,62,58,000 98,21,95,000 147667,84,53,000

Act Metadata
  • Title: Appropriation (Railways) No. 3 Act, 2008
  • Type: C
  • Subtype: Central
  • Act ID: 8887
  • Digitised on: 13 Aug 2025