Appropriation (Railways) No. 3 Act, 2015
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Appropriation (Railways) No. 3 Act, 2015 24 OF 2015 [20 August 2015] CONTENTS 1. Short title 2. Issue of Rs. 1675,95,62,337/- out of the Consolidated Fund of India to meet certain expenditure for the financial year ended on the 31st day of March, 2013 3. Appropriation SCHEDULE 1 :- SCHEDULE Appropriation (Railways) No. 3 Act, 2015 24 OF 2015 [20 August 2015] An Act to provide for the authorisation of appropriation of moneys out of the Consolidated Fund of India to meet the amounts spent on certain services for the purposes of Railways during the financial year ended on the 31st day of March, 2013 in excess of the amounts granted for those services and for that year. BE it enacted by Parliament in the Sixty-sixth Year of the Republic of India as follows:- 1. Short title :- This Act may be called the Appropriation (Railways) No. 3 Act, 2015. 2. Issue of Rs. 1675,95,62,337/- out of the Consolidated Fund of India to meet certain expenditure for the financial year ended on the 31st day of March, 2013 :- From and out of the Consolidated Fund of India the sums specified in column 3 of the Schedule amounting in the aggregate to the sum of one thousand six hundred seventyfive crore, ninety-five lakh, sixty-two thousand, three hundred and thirty-seven rupees shall be deemed to have been authorised to be paid and applied to meet the amounts spent for defraying the charges in respect of the services relating to Railways specified in column 2 of the Schedule during the financial year ended on the 31st day of March, 2013 in excess of the amounts granted for those services and for that year. 3. Appropriation :- The sums deemed to have been authorised to be paid and applied from and out of the Consolidated Fund of India by this Act shall be deemed to have been appropriated for the services and purposes expressed in the Schedule in relation to the financial year ended on the 31st day of March, 2013. SCHEDULE 1 SCHEDULE (See sections 2 and 3) 1 2 3 Sums not exceeding No. of Vote Services and purposes Voted by Parliament Charged on the Consolidated Fund Total Rs. Rs. Rs. 3 General Superintendence and Services on Railways - 41,82,995 41,82,995 4 Repairs and Maintenance of Permanent Way and Works - 46,19,936 46,19,936 5 Repairs and Maintenance of Motive Power - 4,12,746 4,12,746 7 Repairs and Maintenance of Plant and Equipment - 2,11,968 2,11,968 8 Operating Expenses Rolling Stock and Equipmen 33,88,59,057 4,96,123 33,93,55,180 10 Operating Expenses Fuel 658,82,43,046 - 658,82,43,046 11 Staff Welfare and Amenities - 14,52,241 14,52,241 13 Provident Fund, Pension and other Retirement Benefits 981,95,20,896 15,63,329 982,10,84,225 TOTAL :- 1674,66,22,999 1,29,39,338 1675,95,62,337
Act Metadata
- Title: Appropriation (Railways) No. 3 Act, 2015
- Type: S
- Subtype: Maharashtra
- Act ID: 20000
- Digitised on: 13 Aug 2025