Appropriation (Railways) Vote On Account Act, 2008

C Central 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Appropriation (Railways) Vote On Account Act, 2008 1 of 2008 [18 March 2008] CONTENTS 1. Short Title 2 . Withdrawal Of Rs. 25407,01,72,000 From And Out Of The Consolidated Fund Of India For The Financial Year 2008-09 3. Appropriation SCHEDULE 1 :- THE SCHEDULE Appropriation (Railways) Vote On Account Act, 2008 1 of 2008 [18 March 2008] An Act to provide for the withdrawal of certain sums from and out of the Consolidated Fund of India for the services of a part of the financial year 2008-09 for the purposes of Railways. Be it enacted by Parliament in the Fifty- ninth Year of the Republic of India as follows:- 1. Short Title :- This Act may be called the Appropriation (Railways) Vote on Account Act, 2008. 2. Withdrawal Of Rs. 25407,01,72,000 From And Out Of The Consolidated Fund Of India For The Financial Year 2008-09 :- From and out of the Consolidated Fund of India there may be withdrawn sums not exceeding those specified in column 3 of the Schedule amounting in the aggregate to the sum of twenty-five thousand four hundred seven crore, one lakh and seventy-two thousand rupees towards defraying the several charges which will come in course of payment during the financial year 2008-09, in respect of the services relating to Railways specified in column 2 of the Schedule. 3. Appropriation :- The sums authorised to be withdrawn from and out of the Consolidated Fund of India by this Act shall be appropriated for the services and purposes stated in the Schedule in relation to the said year. SCHEDULE 1 THE SCHEDULE (See sections 2 and 3) 1 2 3 No. of Vote Sums not exceeding Services and purposes Voted by Parliament Charged on the Consolidated Fund Total Rs. Rs. Rs. 1 Railway Board .......................... 22,10,17,000 22,10,17,000 2 Miscellaneous Expenditure (General) ............. 80,52,83,000 80,52,83,000 3 General Superintendence and Services on Railways..... 527,67,79,000 1,41,000 527,69,20,000 4 Repairs and Maintenance of Permanent Way and Works 901,28,32,000 71,24,000 901,99,56,000 5 Repairs and Maintenance of Motive Power............... 428,41,60,000 3,83,000 428,45,43,000 6 Repairs and Maintenance of Carriages and Wagons..... 905,89,27,000 1,17,000 905,90,44,000 7 Repairs and Maintenance of Plant and Equipment........ 493,08,57,000 86,000 493,09,43,000 8 Operating Expenses -- Rolling Stock and Equipment... 673,37,70,000 2,35,000 673,40,05,000 9 Operating Expenses--Traffic ....................... 2381,87,62,000 11,18,000 2381,98,80,000 10 Operating Expenses--Fuel ......................... 2278,31,54,000 50,17,000 2278,81,71,000 11 Staff Welfare and Amenities........................................... 386,38,65,000 5,25,000 386,43,90,000 12 Miscellaneous Working Expenses .......................... 402,30,25,000 10,11,80,000 412,42,05,000 13 Provident Fund, Pension and Other Retirement Benefits 1617,62,48,000 11,06,000 1617,73,54,000 14 Appropriation to Funds ................................. 4731,12,33,000 4731,12,33,000 15 Dividend to General Revenues, Repayment of loans taken from General Revenues and Amortization of Over- Capitalization.................................. 4,28,12,000 4,28,12,000 16 Assets--Acquisition, Construction and Replacement-- Revenue ........................... 10,00,00,000 10,00,00,000 Other Expenditure Capital .................................... 4989,80,82,000 2,86,67,000 4992,67,49,000 Railways Funds ................................... 4339,91,67,000 1,78,33,000 4341,70,00,000 Railway Safety Fund.......................................... 216,65,00,000 1,67,000 216,66,67,000 Total...... 25390,64,73,000 16,36,99,000 25407,01,72,000

Act Metadata
  • Title: Appropriation (Railways) Vote On Account Act, 2008
  • Type: C
  • Subtype: Central
  • Act ID: 8894
  • Digitised on: 13 Aug 2025