Assam Appropriation (No. Iv) Act, 2005
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Assam Appropriation (No. Iv) Act, 2005 33 of 2005 [07 September 2005] CONTENTS 1. Short title 2. Issue of Rupees 2142,47,70,000 from and out of the Consolidated Fund of State of Assam for the financial year, 2001-2002 3. Appropriation Assam Appropriation (No. Iv) Act, 2005 33 of 2005 [07 September 2005] PREAMBLE AN ACT To provide for the authorization and appropriation of moneys out of the Consolidated Fund of the State of Assam to meet the amounts spent on certain services during the financial year ending on the 31st day of March, 2002 in excess of the amount authorized or granted for the said services. Be it enacted by the Assam Legislative Assembly in the Fifty-sixth Year of the Republic of India as follows:- 1. Short title :- This Act may be called the Assam Appropriation (No. IV) Act, 2005. 2. Issue of Rupees 2142,47,70,000 from and out of the Consolidated Fund of State of Assam for the financial year, 2001-2002 :- From and out of the Consolidated Fund of the State of Assam, the sums specified in column (3) of the Schedule amounting in the aggregate to the sum of Rupees twenty-one hundred forty-two crore forty-seven lakh seventy thousand shall be deemed to have been paid and applied to meet the amounts spent for defraying the charges in respect of the services specified in column (2) of the Schedule during the financial year ending on the 31st day of March, 2002 in excess of the amount authorized or granted for those services for the year. 3. Appropriation :- The sums deemed to have been paid and applied from and out of the Consolidated Fund shall be appropriated for the services and purposes expressed in the Schedule in relation to the financial year ending on the 31st day of March, 2002. (See Section 2 and 3) No. of Grants & Appropriation Services and purposes (Major Heads) Sums not exceeding Total Voted by the Assembly Charged on the Consolidated Fund (1) (2) (3) (4) (5) 23 2071 Pensions and Other Retirement benefits Revenue 144,39,83,901 - 144,39,83,901 60 2851 Village & Small Industries Revenue 10,70,89,149 - 10,70,89,149 6 2029 Land Revenue 3475 Other General Economics Services Revenue - 5,55,725 5,55,725 26 2075 Misc. General Services 2202 General Education 2203 Technical Education 2204 Sports & Youth Services Revenue - 10,16,470 10,16,470 62 4801 C.O. on Power Projects 6801 Loans for Power Projects Capital - 39,60,00,000 39,60,00,000 71 2202 General Education (Elementary, Secondary etc.) Revenue - 13,18,403 13,18,403 6003 Internal Debt of State Government 6004 Loans and Advances Capital - 1947,48,06,352 1947,48,06,352 from Central Government Total Revenue Capital 155,10,73,050 28,90,598 1987,08,06,352 155,39,63,648 1987,08,06,352 Grand Total 155,10,73,050 1987,36,96,950 2142,47,70,000
Act Metadata
- Title: Assam Appropriation (No. Iv) Act, 2005
- Type: S
- Subtype: Assam
- Act ID: 14131
- Digitised on: 13 Aug 2025