Assam Money Lenders (Second Amendment) Act, 1954
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Assam Money Lenders (Second Amendment) Act, 1954 15 of 1954 [12 May 1954] CONTENTS 1. Short title, extent and commencement 2. Amendment of section 2 of the Assam Act IV of 1934 Assam Money Lenders (Second Amendment) Act, 1954 15 of 1954 [12 May 1954] PREAMBLE An Act further to emend the Assam Money Lenders' Act, 1934. WHEREAS it is expedient further to amend the Assam Money Lenders'. Act, 1934 (Assam Act, IV of 1934) hereinafter called the principal Act in the manner hereinafter appearing; It is hereby enacted as follows: - 1. Short title, extent and commencement :- (1) This Act may be called the Assam Money Lenders (Second Amendment) Act, 1954. (2) It shall have the like extent as the principal Act, (3) It shall come into force at once. 2. Amendment of section 2 of the Assam Act IV of 1934 :- I n item (i) of clause (6) of sub-section (3) of Section 2 of the principal Act, the words, "or a Co-operative Society" shall be omitted.
Act Metadata
- Title: Assam Money Lenders (Second Amendment) Act, 1954
- Type: S
- Subtype: Assam
- Act ID: 14301
- Digitised on: 13 Aug 2025