Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com ASSAM MOTOR VEHICLES TAXATION (MANIPUR AMENDMENT) ACT, 1975 3 of 1975 [] CONTENTS 1. Short title and commencement 2. Amendment of the Schedule SCHEDULE 1 :- Vehicles other than those plying for hire or reward ASSAM MOTOR VEHICLES TAXATION (MANIPUR AMENDMENT) ACT, 1975 3 of 1975 [] An Act to amend the existing Motor Vehicles Taxation Laws in Manipur Be it enacted in the Twenty-fifth Year of the Republic of India as follows 1. Short title and commencement :- (1)This Act may be called the Assam Motor Vehicles Taxation (Manipur Amendment) Act, 1975. (2)It extends to the whole of Manipur. (3)It shall come into force at once. 2. Amendment of the Schedule :- For the First Schedule appended to the Assam Motor Vehicles Taxation Act, 1936 (Assam Act IX of 1936) as extended to Manipur, the following shall be substituted: SCHEDULE 1 Vehicles other than those plying for hire or reward