Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Assam Nagara Raj (Amendment) Act, 2009 22 of 2009 [26 August 2009] CONTENTS 1. Short title, extent and commencement 2. Amendment of Section 12 Assam Nagara Raj (Amendment) Act, 2009 22 of 2009 [26 August 2009] PREAMBLE An Act further to amend the Assam Nagara Raj Act, 2007. Whereas it is expedient further to amend the Assam Nagara Raj Act, 2007 (Assam Act No. XXVI of 2007), hereinafter referred to as the principal Act, in the manner hereinafter appearing; It is hereby enacted in the Sixtieth Year of the Republic of India as follows:- 1. Short title, extent and commencement :- (1) This Act may be called the Assam Nagara Raj (Amendment) Act, 2009. (2) It extends to the whole of Assam excluding cantonment areas therein. (3) It shall come into force on such date as the State Government may, by notification in the Official Gazette, appoint in this behalf. 2. Amendment of Section 12 :- In the principal Act, in section 12, in sub-section (1), for the words "within 6 months of the words "simultaneously with" shall be substituted.