Assam Requisition And Control Of Vehicles (Amendment) Act, 1953
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Assam Requisition And Control Of Vehicles (Amendment) Act, 1953 18 of 1953 [30 September 1953] CONTENTS 1. Short title, extent and commencement 2. Amendment of Section 1(3) of the Assam Act XXXII of 1950 Assam Requisition And Control Of Vehicles (Amendment) Act, 1953 18 of 1953 [30 September 1953] PREAMBLE An Act further to amend the Assam Requisition and Control of Vehicles Act, 1950 Whereas it is expedient further to amend the Assam Requisition and Control of Vehicles Act, 1950 (Assam Act XXXII of 1950), hereinafter called the principal Act, for the purpose hereinafter appearing; It is hereby enacted as follows:-- 1. Short title, extent and commencement :- (1) This Act may be called the Assam Requisition and Control of Vehicles (Amendment) Act, 1953. (2) It shall have the like extent as the principal Act. (3) It shall come into force at once. 2. Amendment of Section 1(3) of the Assam Act XXXII of 1950 :- In sub-section (3) of Section 1 of the principal Act, for the figures "1953" the figures "1954" shall be substituted. [Price anna 1 or 1d.]
Act Metadata
- Title: Assam Requisition And Control Of Vehicles (Amendment) Act, 1953
- Type: S
- Subtype: Assam
- Act ID: 14414
- Digitised on: 13 Aug 2025