Assam Rifles (Amendment) Act, 1958
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Assam Rifles (Amendment) Act, 1958 CONTENTS 1. Short Title 2. Amendment Of Section 8, Act 5 Of 1941 Assam Rifles (Amendment) Act, 1958 An Act further to amend the Assam Rifles Act, 1941. BE it enacted by Parliament in the Ninth Year of the Republic of India as follows:- 1. Short Title :- This Act may be called the Assam Rifles (Amendment) Act, 1958. 2. Amendment Of Section 8, Act 5 Of 1941 :- In clause (a) of sub-section (1) of section 8 of the Assam Rifles Act, 1941, after the word "Commandant", the words "or an Assistant Commandant" shall be inserted.
Act Metadata
- Title: Assam Rifles (Amendment) Act, 1958
- Type: S
- Subtype: Assam
- Act ID: 14423
- Digitised on: 13 Aug 2025