Assam State Commission For Minorities Act, 2003

S Assam 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Assam State Commission for Minorities Act, 2003 102 of 2003 [March 9, 2003] CONTENTS 1. Short title, extent and commencement 2. Definitions 3. Constitution of the Assam State Commission for Minorities 4 . Term of office and conditions of service of Chairperson and Members 5. Officers and other employees of the Commission 6. Salaries and allowances to be paid out of grants 7. Vacancies etc. not to invalidate proceedings of the Commission 8. Procedure to be regulated by the Commission 9. Function of the Commission 10. Grants by State Government 11. Accounts and audit 12. Annual Report 13. Annual Report to be laid before the Assembly 14. Chairperson, Member and staff to be public servants 15. Power to make rules 16. Power to make rules Assam State Commission for Minorities Act, 2003 102 of 2003 [March 9, 2003] Whereas, it is expedient to constitute a State Commission for Minorities and to provide for matters connected therewith or incidental thereto. It is hereby enacted in the Fifty-fourth Year of the Republic of India as follows :- 1. Short title, extent and commencement :- 2. Definitions :- 3. Constitution of the Assam State Commission for Minorities :- 4. Term of office and conditions of service of Chairperson and Members :- 5. Officers and other employees of the Commission :- 6. Salaries and allowances to be paid out of grants :- 7. Vacancies etc. not to invalidate proceedings of the Commission :- 8. Procedure to be regulated by the Commission :- 9. Function of the Commission :- 10. Grants by State Government :- 11. Accounts and audit :- 12. Annual Report :- 13. Annual Report to be laid before the Assembly :- 14. Chairperson, Member and staff to be public servants :- 15. Power to make rules :- 16. Power to make rules :-

Act Metadata
  • Title: Assam State Commission For Minorities Act, 2003
  • Type: S
  • Subtype: Assam
  • Act ID: 14481
  • Digitised on: 13 Aug 2025