Assam Taxation (On Goods Carried By Roads Or Inland Water-Ways) (Amendment) Act, 1957
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Assam Taxation (On Goods Carried By Roads Or Inland Water-Ways) (Amendment) Act, 1957 06 of 1957 [17 July 1957] CONTENTS 1. Short title, extent and commencement 2. Amendment of Section 3 of Assam Act XIII 1954 Assam Taxation (On Goods Carried By Roads Or Inland Water-Ways) (Amendment) Act, 1957 06 of 1957 [17 July 1957] PREAMBLE An Act further to amend the Assam Taxation (on Goods Carried by Roads or Inland Water-ways) Act, 1954 (Assam Act XIII of 1954). Whereas it is expedient further to amend the Assam Taxation (on Goods Carried by Reads or Inland Water-ways) Act, 1954 (Assam Act XIII of 1954), hereinafter called the principal Act in the manner hereinafter appearing; It is hereby enacted in the Eighth Year of the Republic of India as follows:-- 1. Short title, extent and commencement :- (i) This Act may be called the Assam Taxation (on Goods Carried by Roads or Inland Water-ways) (Amendment) Act, 1957. (ii) It shall have the like extent as the principal Act; (iii) It shall come into force on such date as the State Government may, by notification in the Official Gazette, appoint. 2. Amendment of Section 3 of Assam Act XIII 1954 :- I n Section 3 of the principal Act, for the words "one anna" and "eight annas", the words "seven Naye Paise" and "fifty Naye Paise" respectively shall be substituted.
Act Metadata
- Title: Assam Taxation (On Goods Carried By Roads Or Inland Water-Ways) (Amendment) Act, 1957
- Type: S
- Subtype: Assam
- Act ID: 14513
- Digitised on: 13 Aug 2025