Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Assistant Administrative Officer (Class-III) (Panchayat Service) Recruitment Rules, 1998 CONTENTS 1. 1. 2. 2. 3. 3. 4. 4. 5. 5. 6. 6. 7. 7. Assistant Administrative Officer (Class-III) (Panchayat Service) Recruitment Rules, 1998 In exercise of the powers conferred by Sec. 227 read with Sec. 274 of the Gujarat Panchayats Act, 1993 (Guj. 18 of 1993) and in Supersession of all the rules made in this behalf, the Government of Gujarat hereby makes the following rules to provide for regulating recruitment to the post of Assistant Administrative Officer (Class-III) (Panchayat Service), namely. 1. 1. :- These rules may be called the Assistant Administrative Officer (Class-III) (Panchayat Service) Recruitment Rules, 1998. 2. 2. :- Appointment to the post of Assistant Administrative Officer (Class- III) (Panchayat Service) shall be made by direct selection. 3. 3. :- To be eligible for appointment by direct selection to the post mentioned in Rule 2, a candidate shall (a) not be less than 21 years and not more than 28 years of age; (b) possess a Bachelor's degree from an Universty established by law in India or deemed to be University as per the provisions of Sec. 3 of the University Grants Commission Act, 1956 (Act 3 of 1956). (c) have adequate knowledge of Gujarati and Hindi. 4. 4. :- A selected candidate shall be on probation for a period of one year. 5. 5. :- A selected candidate shall be required to undergo such training for such period and pass such post-training examination as may be prescribed by the Government. 6. 6. :- A selected candidate shall be required to pass the departmental examination and an examination in Gujarati or Hindi or both as may be prescribed by Government. 7. 7. :- A selected candidate shall be required to furnish a security and surety Bond for such amount, in such form and for such period as may be prescribed by the Government.