Auroville (Emergency Provisions) Repeal Act, 2001

C Central 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com AUROVILLE (EMERGENCY PROVISIONS) REPEAL ACT, 2001. 37 of 2001 [September 4, 2001] CONTENTS 1. Short title. 2. Repeal of Act 59 of 1980. AUROVILLE (EMERGENCY PROVISIONS) REPEAL ACT, 2001. 37 of 2001 [September 4, 2001] An Act to repeal the Auroville (Emergency Provisions) Act, 1980 Be it enacted by Parliament in the Fifty-second Year of the Republic of India as follows:- 1. Short title. :- This Act may be called the Auroville (Emergency Provisions) Repeal Act, 2001. 2. Repeal of Act 59 of 1980. :- Auroville (Emergency Provisions) Act, 1980 is hereby repealed.

Act Metadata
  • Title: Auroville (Emergency Provisions) Repeal Act, 2001
  • Type: C
  • Subtype: Central
  • Act ID: 8956
  • Digitised on: 13 Aug 2025