Auxiliary Nurse Midwife (Class-Iii) (Panchayat Service) Recruitment Rules, 1999
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Auxiliary Nurse Midwife (Class-III) (Panchayat Service) Recruitment Rules, 1999 CONTENTS 1. Rule 2. Rule 3. Rule Auxiliary Nurse Midwife (Class-III) (Panchayat Service) Recruitment Rules, 1999 In exercise of the powers conferred by Sec. 227 read with Sec. 274 of the Gujarat Panchayats Act, 1993 (Guj. 18 of 1993) and in supersession of all the rules made in this behalf, the Government of Gujarat hereby makes the following rules to provide for regulating recruitment to the post of Auxiliary Nurse Midwife (Class-III) (Panchayat Service) namely: 1. Rule :- These rules may be called the Auxiliary Nurse Midwife (Class-III) (Panchayat Service) Recruitment Rules, 1999. 2. Rule :- Appointment to the post of Auxiliary Nurse Midwife, (Class- III) (Panchayat Service) shall be made by transfer from amongst the persons working as Female Health Worker, (Class- III). (Panchayat Service). 3. Rule :- A candidate appointed by transfer shall be required to pass the departmental examination and an examination in Gujarati or Hindi or both as may be prescribed by the Government.
Act Metadata
- Title: Auxiliary Nurse Midwife (Class-Iii) (Panchayat Service) Recruitment Rules, 1999
- Type: S
- Subtype: Gujarat
- Act ID: 16416
- Digitised on: 13 Aug 2025