Banking Companies (Legal Practitioners Clients Accounts) Repeal Act, 2001

C Central 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com BANKING COMPANIES (LEGAL PRACTITIONERS' CLIENTS' ACCOUNTS) REPEAL ACT, 2001 20 of 2001 [August 26, 2001] CONTENTS 1. Short Title. 2. Repeal of Act 46 of 1949. BANKING COMPANIES (LEGAL PRACTITIONERS' CLIENTS' ACCOUNTS) REPEAL ACT, 2001 20 of 2001 [August 26, 2001] An Act to repeal the Banking Companies (.Legal Practitioners' Clients' Accounts) Act 1949.Be it enacted by Parliament in the Fifty-second Year of the Republic of India a follows. 1. Short Title. :- This Act may be called the Banking Companies (Legal Practitioners' Clients' Accounts) Repeal Act, 2001.1 1. Received the assent of the President on August 26,2001 and published in the Gazette of India, Extra., Part 1 Section 1, dated 27th August, 2001, p. 1, No. 27 2. Repeal of Act 46 of 1949. :- The Banking Companies (Legal Practitioners' Clients' Accounts) Act, 1949 is hereby repealed.

Act Metadata
  • Title: Banking Companies (Legal Practitioners Clients Accounts) Repeal Act, 2001
  • Type: C
  • Subtype: Central
  • Act ID: 8982
  • Digitised on: 13 Aug 2025