Banking Service Commission (Repeal) Act, 2003

C Central 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Banking Service Commission (Repeal) Act, 2003 29 of 2003 [April 30, 2003] CONTENTS 1. Short title 2. Repeal of Act 44 of 1984 Banking Service Commission (Repeal) Act, 2003 29 of 2003 [April 30, 2003] An Act to repeal the Banking Service Commission Act, 1984 Be it enacted by Parliament in the Fifty-fourth Year of the Republic of India as follows: 1. Short title :- This Act may be called the Banking Service Commission (Repeal) Act, 2003. 2. Repeal of Act 44 of 1984 :- The Banking Service Commission Act, 1984 is hereby repealed.

Act Metadata
  • Title: Banking Service Commission (Repeal) Act, 2003
  • Type: C
  • Subtype: Central
  • Act ID: 8994
  • Digitised on: 13 Aug 2025