Bengal Court Of Wards (Amendment) Act, 1941

S Bengal 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Bengal Court Of Wards (Amendment) Act, 1941 9 of 1941 [16 October 1941] CONTENTS 1. Short title 2. Amendment of section 3 of Bengal Act 9 of 1879 3. Repeal of section 56 4. Retrospective effect Bengal Court Of Wards (Amendment) Act, 1941 9 of 1941 [16 October 1941] PREAMBLE An Act further to amend the Court of Wards Act, 1879. WHEREAS it is expedient further to amend the Court of Wards Act, 1879, for the purposes and in the manner hereinafter appearing; It is hereby enacted as follows :- NOTE Court of Wards Central Act and its amendment in section 3 this Act has been enacted. 1. Short title :- This Act may be called the Bengal Court of Wards (Amendment) Act, 1941. 2. Amendment of section 3 of Bengal Act 9 of 1879 :- Repealed by W.B. Act 7 of 1948. 3. Repeal of section 56 :- Repealed by W.B. Act 7 of 1948. 4. Retrospective effect :- The amendments made by sections 2 and 3 shall have effect in respect of all suits or proceedings including proceedings in execution which are pending on the date of commencement of this Act.

Act Metadata
  • Title: Bengal Court Of Wards (Amendment) Act, 1941
  • Type: S
  • Subtype: Bengal
  • Act ID: 14816
  • Digitised on: 13 Aug 2025