Bihar Abolition Of Zamindaris Repealing Act, 1950

S Bihar 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Bihar Abolition Of Zamindaris Repealing Act, 1950 9 of 1950 CONTENTS 1. Short title 2. Repeal of Bihar Act 18 of 1948 Bihar Abolition Of Zamindaris Repealing Act, 1950 9 of 1950 PREAMBLE An Act to repeal the Bihar Abolition of Zamindaris Act, 1948 Whereas it is expedient to repeal the Bihar Abolition of Zamindaris Act, 1948; It is hereby enacted as follows:- 1. (i) Published in the Bihar Gazette, Extraordinary, dated 18th January, 1950. (ii) For "Statement of Objects and Reasons" see Bihar Gazette Extraordinary, dated 31st December, 1949. 1. Short title :- This Act may be called the Bihar Abolition of Zamindaris Repealing Act, 1950. 2. Repeal of Bihar Act 18 of 1948 :- The Bihar Abolition of Zamindaris Act, 1948, is hereby repealed.

Act Metadata
  • Title: Bihar Abolition Of Zamindaris Repealing Act, 1950
  • Type: S
  • Subtype: Bihar
  • Act ID: 15532
  • Digitised on: 13 Aug 2025