Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Bihar Electricity Duty (Amendment) Act, 1988 7 of 1988 CONTENTS 1. Short title and commencement 2. Incorporated 3. Incorporated 4. Repeal and saving Bihar Electricity Duty (Amendment) Act, 1988 7 of 1988 PREAMBLE An Act To Amend The Bihar Electricity Duty Act, 1948 Be it enacted by the Legislature of the State of Bihar in the Thirty- eighth year of the Republic of India as follows:- 1. Short title and commencement :- (1) This Act may be called the Bihar Electricity Duty (Amendment) Act, 1988. (2) It shall come into force at once. 2. Incorporated :- Incorporated 3. Incorporated :- Incorporated in the Act. 4. Repeal and saving :- (1) The Bihar Electricity Duty (Amendment) Ordinance, 1987, (Bihar Ordinance No. 29,1987) is hereby repealed. (2) Notwithstanding such repeal anything done or any action taken in exercise of the powers under the said Ordinance shall be deemed to have been done or taken in exercise of the powers conferred by or under this Act as if this Act were in force on the date on which such thing or action was done or taken.