Bombay Children Act, 1948

S Gujarat 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com BOMBAY CHILDREN ACT, 1948 71 of 1948 [] CONTENTS 1. Repealed by the Juvenile Justice Act, 1986 BOMBAY CHILDREN ACT, 1948 71 of 1948 [] Repealed by the Juvenile Justice Act, 1986 (Central Act No. 53 of 1986) with effect from 2-10-1987. 1. Repealed by the Juvenile Justice Act, 1986 :- Repealed by the Juvenile Justice Act, 1986 (Central Act No. 53 of 1986) with effect from 2-10-1987.

Act Metadata
  • Title: Bombay Children Act, 1948
  • Type: S
  • Subtype: Gujarat
  • Act ID: 16459
  • Digitised on: 13 Aug 2025