Bombay Entertainments Duty (Amendment) Act, 2006
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Serial No. Area Amount of entertainment duty to be paid per television set per month (Rupees) (1) (2) (3) 1 Within the limits of all Municipal Corporations and all Cantonments 45 2 Within the limits of all A and B class Municipal Councils 30 3 Within the limits of any other area not covered by entries 1 and 2 above. 15"; (b) in sub-section (15), for the TABLE, the following TABLE shall be inserted, namely:- .style1 {font-family: Verdana} --> Serial No. Area Amount of entertainment duty to be paid per television set per month (Rupees) (1) (2) (3) 1 Within the limits of all Municipal Corporations and all Cantonments 45 2 Within the limits of all A and B class Municipal Councils 30 3 Within the limits of any other area not covered by entries 1 and 2 above. 15".
Act Metadata
- Title: Bombay Entertainments Duty (Amendment) Act, 2006
- Type: S
- Subtype: Maharashtra
- Act ID: 20040
- Digitised on: 13 Aug 2025