Bombay Medical (Gujarat Amendment) Act, 1966
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Bombay Medical (Gujarat Amendment) Act, 1966 9 of 1966 [28 April 1966] CONTENTS 1. Short Title 2. Amendment Of Section 2B Of Bom. Vi Of 1912 Bombay Medical (Gujarat Amendment) Act, 1966 9 of 1966 [28 April 1966] An Act further to amend the Bombay Medical Act, 1912. It is hereby enacted in the Seventeenth Year of the Republic of India as follows:- 1. Short Title :- This Act may be called the Bombay Medical (Gujarat Amendment) Act, 1966. 2. Amendment Of Section 2B Of Bom. Vi Of 1912 :- In section 2B of the Bombay Medical Act, 1912(Bom. VI of 1912), in sub-section (4), for the words "five years" the words "six years" shall be substituted.
Act Metadata
- Title: Bombay Medical (Gujarat Amendment) Act, 1966
- Type: S
- Subtype: Gujarat
- Act ID: 16550
- Digitised on: 13 Aug 2025