Bombay Motor Vehicles (Taxation Of Passengers) (Gujarat Amendment) Act, 1965

S Gujarat 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Bombay Motor Vehicles (Taxation Of Passengers) (Gujarat Amendment) Act, 1965 13 of 1965 [17 May 1965] CONTENTS 1. Short Title And Commencement 2. Amendment Of Section 5 Of Bom. Lxvii Of 1958 Bombay Motor Vehicles (Taxation Of Passengers) (Gujarat Amendment) Act, 1965 13 of 1965 [17 May 1965] An Act further to amend the Bombay Motor Vehicles (Taxation of Passengers) Act, 1958. It is hereby enacted in the Sixteenth Year of the Republic of India as follows:- 1. Short Title And Commencement :- (1) This Act may be called the Bombay Motor Vehicles (Taxation of Passengers) (Gujarat Amendment) Act, 1965. (2) It shall come into force on such date as the State Government may, by notification in the Official Gazette, appoint. 2. Amendment Of Section 5 Of Bom. Lxvii Of 1958 :- In the Bombay Motor Vehicles (Taxation of Passengers) Act, 1958 (Bom. lxvii of 1958), in section 5, after the words "Government treasury" the words "or in such other manner as may be prescribed" shall be inserted.

Act Metadata
  • Title: Bombay Motor Vehicles (Taxation Of Passengers) (Gujarat Amendment) Act, 1965
  • Type: S
  • Subtype: Gujarat
  • Act ID: 16570
  • Digitised on: 13 Aug 2025