Bombay Rents, Hotel And Lodging House Rates Control (Gujarat Amendment) Act, 1969

S Gujarat 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Bombay Rents, Hotel And Lodging House Rates Control (Gujarat Amendment) Act, 1969 4 of 1969 [30 March 1969] CONTENTS 1. Short Title 2. Amendment Of Section 3 Of Bom. Lvii Of 1947 Bombay Rents, Hotel And Lodging House Rates Control (Gujarat Amendment) Act, 1969 4 of 1969 [30 March 1969] An Act further to amend the Bombay Rents, Hotel and Lodging House Rates Control Act, 1947. It is hereby enacted in the Twentieth Year of the Republic of India as follows:- 1. Short Title :- This Act may be called the Bombay Rents, Hotel and Lodging House Rates Control (Gujarat Amendment) Act, 1969. 2. Amendment Of Section 3 Of Bom. Lvii Of 1947 :- In section 3 of the Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 (Bom. LVII of 1947), in sub-section (2), for the figures "1969" the figures "1974" shall be substituted.

Act Metadata
  • Title: Bombay Rents, Hotel And Lodging House Rates Control (Gujarat Amendment) Act, 1969
  • Type: S
  • Subtype: Gujarat
  • Act ID: 16629
  • Digitised on: 13 Aug 2025