Bureau Of Energy Efficiency (From Of Annual Statement Of Account And Records) Rules, 2007
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Bureau of Energy Efficiency (From of Annual Statement of Account and Records) Rules, 2007 CONTENTS 1. Short title and commencement 2. Definitions 3. Accounts of the Bureau 4. Audit of Accounts SCHEDULE 1 :- CORPUS FUND/CAPITAL FUND SCHEDULE 2 :- RESERVES AND SURPLUS SCHEDULE 3 :- EARMARKED/ENDOWMENT FUNDS SCHEDULE 4 :- SECURED LOANS AND BORROWINGS SCHEDULE 5 :- UNSECURED LOANS AND BORROWINGS SCHEDULE 6 :- DEFERRED CREDIT LIABILITIES SCHEDULE 7 :- CURRENT LIABILITIES AND PROVISIONS SCHEDULE 8 :- FIXED ASSETS BLOCK SCHEDULE 9 :- INVESTMENTS FROM EARMARKED/ENDOWMENT FUND SCHEDULE 10 :- INVESTMENTS OTHERS SCHEDULE 11A :- CURRENT ASSETS, LOANS, ADVANCES ETC. SCHEDULE 11B :- CURRENT ASSETS, LOANS, ADVANCES ETC. SCHEDULE 12 :- INCOME FROM SALES/SERVICES SCHEDULE 13 :- GRANTS/SUBSIDIES SCHEDULE 14 :- FEE S/SUBSCRIPTIONS SCHEDULE 15 :- INCOME FROM INVESTMENTS SCHEDULE 16 :- INCOME FROM ROYALTY, PUBLICATION ETC. SCHEDULE 17 :- INTEREST EARNED SCHEDULE 18 :- OTHER INCOME SCHEDULE 19 :- INCREASE/DECREASE) IN STOCK OF FINISHED GOODS and WORK IN PROGRESS SCHEDULE 20 :- ESTABLISHMENT EXPENSES SCHEDULE 21 :- OTHER ADMINISTRATIVE EXPENSES SCHEDULE 22 :- EXPENDITURE ON GRANT, SUBSIDIES ETC SCHEDULE 23 :- INTEREST SCHEDULE 24 :- EXPENDITURE ON TESTING SCHEDULE 25 :- S I G NI F I CA NT ACCOUNTING POLICIES (ILLUSTRATIVE) SCHEDULE 26 :- CONTINGENT LIABILITIES, AND NOTES AND ACCOUNTS Bureau of Energy Efficiency (From of Annual Statement of Account and Records) Rules, 2007 In exercise of the powers conferred by clause (p) of Sub-section (2) of Section 56 and sub-section (1) of Section 25 of the Energy Conservation Act, 2001 (52 of 2001), the Central Government, in consultation with the Comptroller and Auditor-General of India, hereby makes the following rules, namely: 1. Short title and commencement :- 2. Definitions :- 3. Accounts of the Bureau :- 4. Audit of Accounts :- SCHEDULE 1 CORPUS FUND/CAPITAL FUND SCHEDULE 2 RESERVES AND SURPLUS SCHEDULE 3 EARMARKED/ENDOWMENT FUNDS SCHEDULE 4 SECURED LOANS AND BORROWINGS SCHEDULE 5 UNSECURED LOANS AND BORROWINGS SCHEDULE 6 DEFERRED CREDIT LIABILITIES SCHEDULE 7 CURRENT LIABILITIES AND PROVISIONS SCHEDULE 8 FIXED ASSETS BLOCK SCHEDULE 9 INVESTMENTS FROM EARMARKED/ENDOWMENT FUND SCHEDULE 10 INVESTMENTS OTHERS SCHEDULE 11A CURRENT ASSETS, LOANS, ADVANCES ETC. SCHEDULE 11B CURRENT ASSETS, LOANS, ADVANCES ETC. SCHEDULE 12 INCOME FROM SALES/SERVICES SCHEDULE 13 GRANTS/SUBSIDIES SCHEDULE 14 FEE S/SUBSCRIPTIONS SCHEDULE 15 INCOME FROM INVESTMENTS SCHEDULE 16 INCOME FROM ROYALTY, PUBLICATION ETC. SCHEDULE 17 INTEREST EARNED SCHEDULE 18 OTHER INCOME SCHEDULE 19 INCREASE/DECREASE) IN STOCK OF FINISHED GOODS and WORK IN PROGRESS SCHEDULE 20 ESTABLISHMENT EXPENSES SCHEDULE 21 OTHER ADMINISTRATIVE EXPENSES SCHEDULE 22 EXPENDITURE ON GRANT, SUBSIDIES ETC SCHEDULE 23 INTEREST SCHEDULE 24 EXPENDITURE ON TESTING SCHEDULE 25 SIGNIFICANT ACCOUNTING POLICIES (ILLUSTRATIVE) SCHEDULE 26 CONTINGENT LIABILITIES, AND NOTES AND ACCOUNTS
Act Metadata
- Title: Bureau Of Energy Efficiency (From Of Annual Statement Of Account And Records) Rules, 2007
- Type: C
- Subtype: Central
- Act ID: 9095
- Digitised on: 13 Aug 2025