Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Bureau of Energy Efficiency (Procedure for Conduct of Business of the Governing Council) Regulations, 2005 CONTENTS 1. Short title and commencement. 2. Definitions. 3. Date and time of meeting. 4. Notice of meeting. 5. Quorum and procedure at meeting. 6. Minutes of the meeting. 7. Conduct of business by the Committee. Bureau of Energy Efficiency (Procedure for Conduct of Business of the Governing Council) Regulations, 2005 Whereas draft of the Bureau of Energy Efficiency, Procedure for conduct of Business of the Governing Council Regulations, 2004 was published vide notification No. 02/11(1)/03-BEE dt. 6.7.2004 in the Gazette of India, Extraordinary, Part III, Sec. 4 as required under sub-sec. (1) of Sec. 58 of the Energy Conservation Act, 2001 (52 of 2001) for the information of all persons likely to be affected thereby; And whereas notice was given that the said draft regulations will be taken into consideration together with any objection or suggestion received on or after the expiry of a period of forty five days from the date when the Gazette copies were made available; And whereas the Gazette copies of the said draft regulation were made available to the public on 6.7.2004; And whereas no objection or suggestion with respect to the said draft has been received within the period aforesaid; Now, therefore, in exercise of the powers conferred by sub-sec. (2) of Sec. 58 of the Energy Conservation Act, 2001 (52 of 2001), the Bureau of Energy Efficiency with the previous approval of the Central Governments. hereby makes the following regulations, namely :- 1. Short title and commencement. :- 2. Definitions. :- 3. Date and time of meeting. :- 4. Notice of meeting. :- 5. Quorum and procedure at meeting. :- 6. Minutes of the meeting. :- 7. Conduct of business by the Committee. :-