Cattle Trespass (Bombay Amendment) Act, 1931
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com CATTLE TRESPASS (BOMBAY AMENDMENT) ACT, 1931 5 of 1931 [23rd May, 1931] CONTENTS 1. Short title 2. Amendment of section 14 of Actlof 1871 CATTLE TRESPASS (BOMBAY AMENDMENT) ACT, 1931 5 of 1931 [23rd May, 1931] An Act further to amend the 2Cattle-trespass Act, 1871, in its application to the Presidency of Bombay. WHEREAS it is expedient further to amend the 2Cattle-trespass Act, 1871, in its application to the Presidency of Bombay, in manner hereinafter appearing ; It is hereby enacted as follows 1. Short title :- This Act may be called the Cattle-trespass (Bombay Amendment) Act, 1931. 2. Amendment of section 14 of Actlof 1871 :- In the proviso to section 14 of the Cattle-trespass Act, 1871, for the words "Magistrate of the District" the words "officer authorised to sell them by public auction" shall be substituted.
Act Metadata
- Title: Cattle Trespass (Bombay Amendment) Act, 1931
- Type: S
- Subtype: Maharashtra
- Act ID: 20204
- Digitised on: 13 Aug 2025