Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com CENTRAL FODDER SEED PRODUCTION FARM, HESSARGHATTA JEEP DRIVER AND PEON RECRUITMENT RULES, 1989 CONTENTS 1. Short title and commencement 2. Number of posts, classification and scale of pay 3. Method of recruitment, age limit, qualifications etc 4. Disquaification 5. Power to relax 6. Saving SCHEDULE 1 :- SCHEDULE CENTRAL FODDER SEED PRODUCTION FARM, HESSARGHATTA JEEP DRIVER AND PEON RECRUITMENT RULES, 1989 G.S.R 136, dated 7th February, 19901 .-In exercise of the powers conferred by the proviso to Art. 309 of the Constitution, the President hereby makes the following rules regulation the method of recruitment to the post of Jeep Driver and Peon at Central Fodder Seed Production Farm, Hessarghatta under the Ministry of Agriculture (Department of Agriculture and Cooperation), namely :- 1. Short title and commencement :- (1) These rules may be called the Central Fodder Seed Production Farm, Hessarghatta, Jeep Driver and Peon Recruitment Rules, 1989. (2) They shall come into force on the date of their publication in the Official Gazette. 2. Number of posts, classification and scale of pay :- The number of the said posts. their classification and the scale of pay attached thereto shall be as specified in columns 2 to 4 of the Schedule annexed to these rules. 3. Method of recruitment, age limit, qualifications etc :- T h e method of recruitment to the said posts, age limit, qualifications and other matters relating thereto shall be as specified in columns 5 to 14 of the Schedule aforesaid. 4. Disquaification :- No person,- (a) who has entered into or contarcted a marriage with a person having a spouse living, or (b) who having a spouse living, has entered into or contracted a marriage with any person, Shall be eligible for appointment to any one of the said posts: Provided that he Central Government may, if satisfied that such marriage is permissible under the personal law applicable to such person and the other party to the marriage and that there are other grounds for so doing, exempt any person from the operation of this rule. 5. Power to relax :- Where the Central Government is of the opinion that it is necessary or expedient so to do, it may, by order, for reasons to be recorded in writing, relax any of the provisions of these rules with respect to any class or category of persons. 6. Saving :- Nothing in these rules shall affect reservations, relaxation of age limit and other concessions required to be provided for the Scheduled Castes, the Scheduled Tribes, Ex-servicemen and other special categories in accordance with the orders issued by the Central Government from time to time in this regard. SCHEDULE 1 SCHEDULE Name of post Number of posts Classification Scale of pay Whether selec tion , post or non- selection post 1 2 3 4 5 1. Jeep Driver One* (1989) General Central Rs. 950-50- Not *Subject to Service, Group 'C' 1150-EB- 25- applicable variation Non-Gazetted, 1500. depending on Non-Ministerial. workload.