Central Provinces And Berar Grants In Aid To Local Bodies (Repeal) Act, 1966
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com CENTRAL PROVINCES AND BERAR GRANTS IN AID TO LOCAL BODIES (REPEAL) ACT, 1966 13 of 1966 [26th May, 1966] CONTENTS 1. Short title C.P.and Berar XXXV of 1939 2. Repeal of C.P. and Bear XXXV of 1939 CENTRAL PROVINCES AND BERAR GRANTS IN AID TO LOCAL BODIES (REPEAL) ACT, 1966 13 of 1966 [26th May, 1966] An Act to repeal the Central Provinces and Berar Grants in aid to Local Bodies Act, 1939 WHEREAS it is expedient to repeal the Central Provinces and Berar Grants-in-aid to Local Bodies Act, 1939 It is hereby enacted in the Seventeenth Year of the Republic of India as follows 1. Short title C.P.and Berar XXXV of 1939 :- This Act may be called the Central Provinces and Berar Grants-in- aid to Local Bodies (Repeal) Act, 1966. 2. Repeal of C.P. and Bear XXXV of 1939 :- The Central Provinces and Berar Grants-in-aid to Local Bodies Act, 1939, is hereby repealed.
Act Metadata
- Title: Central Provinces And Berar Grants In Aid To Local Bodies (Repeal) Act, 1966
- Type: S
- Subtype: Maharashtra
- Act ID: 20215
- Digitised on: 13 Aug 2025