Central Soil And Materials Research Station, New Delhi (Computer Programmer) Recruitment Rules, 1990
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com CENTRAL SOIL AND MATERIALS RESEARCH STATION, NEW DELHI (COMPUTER PROGRAMMER) RECRUITMENT RULES, 1990 CONTENTS 1. Short title and commencement 2. Application 3. Number, classification and scale of pay 4. Method of recruitment, age limit, qualifications etc 5. Disqualifications 6. Power to relax 7. Saving SCHEDULE 1 :- SCHEDULE CENTRAL SOIL AND MATERIALS RESEARCH STATION, NEW DELHI (COMPUTER PROGRAMMER) RECRUITMENT RULES, 1990 1 Published in the Gazette of India. Pt. II, Sec. 3(1), dated 17th March, 1990 (w.e.f. 17th March. 1990). In exercise of the powers conferred by the proviso to Art.309 of the Constitution, the President hereby makes the following rules regulating the method of recruitment to the post of Computer Programmer in the Central Soil and Materials Research Station, New Delhi, namely :- 1. Short title and commencement :- These rules may be called the Central Soil and Materials Research Station, New Delhi (Computer Programmer) Recruitment Rules, 1990. (2) They shall come into force on the date of their publication in the Official Gazette. 2. Application :- These rules shall apply to the posts specified in column I of the Schedule annexed hereto. 3. Number, classification and scale of pay :- The number of the said post, their classification and the scales of pay attached thereto shall be specified in columns 2 to 4 of the Schedule aforesaid. 4. Method of recruitment, age limit, qualifications etc :- The method of recruitment to the post, age limit, qualifications and other matters relating to the said post shall be as specified in columns 5 to 14 of the said Schedule. 5. Disqualifications :- No person,- (a) who has entered into or contracted a marriage with a person having spouse living; or (b) who, having a spouse living, has entered into or contracted a marriage with any person, shall be eligible for appointment to the said post : Provided that the Central Government may, if satisfied that such marriage is permissible under the personal law applicable to such person and the other party to the marriage and that there are other grounds for so doing, exempt any person from the operation of this rule. 6. Power to relax :- Where the Central Government is of the opinion that it is necessary or expedient so to do, it may, by order, for reasons to be recorded in writing and in consultation with the Union Public Service Commission, relax any of the provisions of these rules with respect to any class or category of persons. 7. Saving :- Nothing in these rules shall effect reservations, of age limit and other concessions, required to be provided for the Scheduled Castes, the Scheduled Tribes, Ex- Servicemen and other special categories of persons in accordance with the orders issued by the Central Government from time to time in this regard. SCHEDULE 1 SCHEDULE Recruitment Rules for the post of Computer Programmer, Central Soil and Materials Research Station Name of No. of Classification. Scale of Whether Age limit for direct post. post. pay. selection recruits. post or non-selec tion post. (1) (2) (3) (4) (5) (6) Compu 5* General Rs. 2200- Not Not exceeding 35 ter Pro (1990) Central 75-2800- applicable. years (Relaxable grammer Service EB-100- for Govt. Servants *Sub Group 'A' 4000. in accordance with ject to Gazetted the instructions or varia Non- orders issued by tion Ministerial the Central Go depen vernment. dent Note : The crucial on date for deter work mining the age load. limit shall be the closing date for receipt of appli cations from can didates in India (and not the closing date pres cribed for those in Assam, Me- ghalaya, Aruna- chal Pradesh, Mizoram, Mani- pur, Nagaland, Sikkim, Ladakh Division of J & K State, Lahaul and Spiti District and Pangi Sub-Divi sion of Chamba of Himachal Pra desh, Andaman and Nicobar Islands and Lak- shadweep).
Act Metadata
- Title: Central Soil And Materials Research Station, New Delhi (Computer Programmer) Recruitment Rules, 1990
- Type: C
- Subtype: Central
- Act ID: 9315
- Digitised on: 13 Aug 2025